Coal Mines (Nationalisation) Act, 1973 — Section 28Coking Coal Mines (Nationalisation) Act, 1972 — Section 28, 3(1)Companies Act, 1956 — Section 446, 446(2), 446(3)

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High Courts11 Jul 1984

Smt. Kiran Kanwar and Smt. Kanchan Kanwar Vs The Union of India (UOI) and Others

Rajasthan High Court · (1985) RLW 76 : (1985) 1 WLN 90

Constitution of India, 1950 — Article 136, 226, 227, 32Wealth Tax Act, 1957 — Section 14(1), 18(2A)

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High Courts11 Jul 1984

Narain Lal Nirala and Others Vs State of Rajasthan

Rajasthan High Court · (1984) CriLJ 1495

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120B, 161, 463, 464, 468

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High Courts11 Jul 1984

Moolya and Another Vs The State of Rajasthan

Rajasthan High Court · (1984) WLN 248

Penal Code, 1860 (IPC) — Section 30, 302, 304, 323, 324

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High Courts10 Jul 1984Allowed

Suraj Mal Vs State and Others

Rajasthan High Court · (1984) WLN 205

Rajasthan Urban Improvement Trust Act, 1959 — Section 106, 106(2)(f)

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High Courts09 Jul 1984Allowed

Smt. Bhagwati Devi Vs Bheru Lal

Rajasthan High Court · (1984) WLN 319

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B

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High Courts09 Jul 1984

Jethmal Vs Khusalsingh

Rajasthan High Court · (1984) RLW 545 : (1984) WLN 232

Criminal Procedure Code, 1973 (CrPC) — Section 109, 11, 110, 197, 200Penal Code, 1860 (IPC) — Section 342, 452

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High Courts06 Jul 1984Dismissed

Salla Ram Vs The State of Rajasthan and Another

Rajasthan High Court · (1984) WLN 278

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146

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High Courts05 Jul 1984

Assistant Commercial Taxes Officer Vs Har Narain Mohan Lal

Rajasthan High Court · (1985) 59 STC 102

Central Sales Tax Act, 1956 — Section 8

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High Courts05 Jul 1984Allowed

Bhagwat Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1984) RLW 559 : (1984) WLN 328

Rajasthan Public Trusts Act, 1959 — Section 75

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High Courts04 Jul 1984

Bhagirath Singh Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 316

Penal Code, 1860 (IPC) — Section 304A

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High Courts04 Jul 1984

Panna Lal Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 168

Criminal Procedure Code, 1973 (CrPC) — Section 361

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High Courts03 Jul 1984Dismissed

Hamira Ram Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 161

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts03 Jul 1984Allowed

Tolapuri and Another Vs State of Rajasthan and Another

Rajasthan High Court · (1984) WLN 154

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 109, 120B, 167, 34, 419

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High Courts02 Jul 1984

Aditya Mills Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (1985) 156 ITR 113 : (1984) WLN 499

Income Tax Act, 1961 — Section 142(1), 147

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