High Courts07 Aug 1984Allowed
Mahavir Singh Vs Union of Indai (UOI) and Others
Rajasthan High Court · (1984) WLN 291
Probation of Offenders Act, 1958 — Section 3Railway Protection Force Act, 1957 — Section 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,999 of 2,241
High Courts07 Aug 1984Dismissed
Abdul Rashid and Another, etc. Vs Ram Dayal and Others
Rajasthan High Court · (1986) ACJ 477 : AIR 1986 Raj 30
Motor Vehicles Act, 1939 — Section 110(3)Rajasthan Motor Accidents Claims Tribunal Rules, 1964 — Rule 20
High Courts06 Aug 1984
Asst. Commissioner of Income Tax Vs Chaturbhuj Radhakishan
Rajasthan High Court · (1985) 156 ITR 257
Income Tax Act, 1961 — Section 185(1), 185(2), 185(3), 246Taxation Laws (Amendment) Act, 1970 — Section 246
High Courts06 Aug 1984Allowed
Firm Jethmal Vs Ram Nath
Rajasthan High Court · (1984) RLW 674 : (1984) WLN 626
Contract Act, 1872 — Section 65Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 27
High Courts02 Aug 1984Allowed
Oriental Fire and General Insurance Co. Ltd. Vs Dhanraj Gupta and Others
Rajasthan High Court · (1986) 60 CompCas 665
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1939 — Section 105, 95(1), 95(2), 95(2A), 95(4)
High Courts01 Aug 1984Dismissed
Shri Niwas Vs Kesri Chand and Others
Rajasthan High Court · AIR 1985 Raj 86 : (1984) WLN 670
Rajasthan Municipalities (Election of Chairman, Vice-Chairman, President and Vice-President) Rules, 1959 — Rule 10Rajasthan Municipalities Act, 1959 — Section 65
High Courts01 Aug 1984
Superintending Engineer, Canal Project Vs Phoola and Others
Rajasthan High Court · (1985) 2 ACC 85 : (1986) ACJ 258
High Courts01 Aug 1984Dismissed
State of Rajasthan Vs Dr. Karni Singh and Others, etc.
Rajasthan High Court · AIR 1986 Raj 84 : (1985) RLW 71
Stamp Act, 1899 — Section 47A
High Courts01 Aug 1984
Commercial Taxes Officer Vs S. Zoraster and Co.
Rajasthan High Court · (1985) 59 STC 214
Rajasthan Sales Tax Act, 1954 — Section 15(1)
High Courts31 Jul 1984
Vipin Behari and Another Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439
High Courts30 Jul 1984
Raj Construction Co. Vs Additional Commissioner of Income Tax
Rajasthan High Court · (1985) 49 CTR 348 : (1986) 157 ITR 734
Income Tax Act, 1961 — Section 184, 184(1), 185
High Courts30 Jul 1984Allowed
Ramkumari Sharma Vs Ramkishan and Others
Rajasthan High Court · (1985) ACJ 493
High Courts30 Jul 1984
Kistoor Puri Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 331
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 204, 302, 304, 323, 325
High Courts27 Jul 1984Dismissed
Firm Sohan Lal Kishan Lal Vs Firm Talwaria Bros.
Rajasthan High Court · (1984) WLN 212
High Courts26 Jul 1984Dismissed
Prof. Krishna Datt Singh Vs Pawan Kumar
Rajasthan High Court · (1984) WLN 793
Civil Procedure Code, 1908 (CPC) — Section 115, 2
High Courts26 Jul 1984
Salam Vs State
Rajasthan High Court · (1984) WLN 254
Penal Code, 1860 (IPC) — Section 323
High Courts26 Jul 1984Dismissed
Nenu Ram and National Insurance Co. Vs Bhagwan Singh and Others
Rajasthan High Court · (1984) 07 RAJ CK 0038
Motor Vehicles Act, 1939 — Section 110B
High Courts26 Jul 1984Dismissed
Jeewan Ram Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 10 : (1984) WLN 313
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12A
High Courts26 Jul 1984Allowed
Mada Singh Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 557
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 24, 302, 34