High Courts25 Jul 1984Allowed
Poosa Ram Vs Ghasi Ram and Others
Rajasthan High Court · (1984) WLN 217
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,000 of 2,241
High Courts25 Jul 1984Dismissed
Dhanraj Vs Bhanwarlal and Another
Rajasthan High Court · (1985) 1 WLN 37
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1984
State of Rajasthan and Another Vs Gopi Nath Gaur
Rajasthan High Court · (1984) WLN 211
High Courts24 Jul 1984
Mrs. Isabell Singh Vs Ram Singh and Another
Rajasthan High Court · AIR 1985 Raj 30 : (1984) RLW 708 : (1984) WLN 696
Civil Procedure Code, 1908 (CPC) — Section 44AConstitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 17, 25
High Courts24 Jul 1984Dismissed
Suzan Mal Vs Bhanwar Lal and Others
Rajasthan High Court · (1984) WLN 195
Easements Act, 1882 — Section 33, 35
High Courts20 Jul 1984
Umed Singh and Others Vs Devi Singh and Others
Rajasthan High Court · (1984) RLW 530 : (1984) WLN 548
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307, 323
High Courts20 Jul 1984
Narnauli Jewel Corporation Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 293
Income Tax Act, 1961 — Section 185
High Courts20 Jul 1984Allowed
Mansingh Deora Vs Daulat Rathi and Others
Rajasthan High Court · (1984) RLW 661 : (1984) WLN 558
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 147, 21, 323, 332, 452
High Courts19 Jul 1984Dismissed
Paras Ram Vs Maharaj Ekling Singhji and Others
Rajasthan High Court · AIR 1985 Raj 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 63, Order 41 Rule 20, 96
High Courts19 Jul 1984
Umed Club Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 215
Rajasthan Lands and Buildings Tax Act, 1964 — Section 6(e), 6(f)
High Courts18 Jul 1984Dismissed
Damodar Vs Smt. Son Dei and Others
Rajasthan High Court · AIR 1986 Raj 9
Rajasthan Tenancy Act, 1955 — Section 175, 183(1), 42, 46, 46A
High Courts18 Jul 1984
Udai Chand Sharma Vs The State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 171
Constitution of India, 1950 — Article 16
High Courts18 Jul 1984
The Rajasthan State Road Transport Corporation Vs Bardhi and Others
Rajasthan High Court · (1985) 2 ACC 93
Fatal Accidents Act, 1855 — Section 1, 2
High Courts18 Jul 1984Dismissed
Bhagwan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) RLW 562 : (1984) WLN 551
Constitution of India, 1950 — Article 226
High Courts17 Jul 1984Dismissed
The State of Rajasthan Vs Ramswaroop and Others
Rajasthan High Court · (1984) WLN 255
Penal Code, 1860 (IPC) — Section 100, 102, 103, 104, 147
High Courts17 Jul 1984
Thakur Vikram Singh Vs Controller of Estate Duty
Rajasthan High Court · (1985) 156 ITR 723
Estate Duty Act, 1953 — Section 2, 5, 54, 64
High Courts16 Jul 1984
Shri Ram Agrawal Vs Union of India (UOI)
Rajasthan High Court · (1984) WLN 200
Administration of Evacuee Property Act, 1950 — Section 27, 45, 46, 7Constitution of India, 1950 — Article 220, 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 16, 20A, 33
High Courts16 Jul 1984Dismissed
The Rajasthan State Road Transport Corporation Vs Smt. Sardhi and Others
Rajasthan High Court · (1985) 1 WLN 490
Fatal Accidents Act, 1855 — Section 1, 2
High Courts16 Jul 1984Dismissed
Rajendra Singh Vs Suresh Chandra Agarwal
Rajasthan High Court · (1984) RLW 544 : (1984) WLN 563
High Courts16 Jul 1984Allowed
Rameshwar Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 399
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 113, 145Evidence Act, 1872 — Section 157, 57