High Courts21 Aug 1984Dismissed
Mohanlal and Another Vs Shanti Devi and Others
Rajasthan High Court · (1985) ACJ 205
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,998 of 2,241
High Courts17 Aug 1984
Bhagwana Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 281
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts17 Aug 1984Allowed
Ram Khiladi and Another Vs State of Another
Rajasthan High Court · (1984) WLN 493
Penal Code, 1860 (IPC) — Section 302, 323, 333, 34, 447
High Courts16 Aug 1984Dismissed
Pokarmal Ram Narayan and Another Vs Ram Saran and Another etc.
Rajasthan High Court · (1986) ACJ 122 : AIR 1986 Raj 37
Motor Vehicles Act, 1939 — Section 110C
High Courts16 Aug 1984Dismissed
Dharam Pal Gupta and Another Vs Registrar of Companies and Another
Rajasthan High Court · (1985) 1 WLN 444
COMPANIES ACT, 1956 — Section 159, 165, 166, 210, 220Criminal Procedure Code, 1973 (CrPC) — Section 295, 296
High Courts16 Aug 1984
New India Assurance Co. and Another Vs Gauri Shanker Sharma and Another
Rajasthan High Court · (1987) 62 CompCas 72
Motor Vehicles Act, 1939 — Section 110A, 110A(1), 95, 95(2), 96
High Courts10 Aug 1984Dismissed
Panna Lal Vs Mohan Lal and Others
Rajasthan High Court · AIR 1985 Raj 178 : (1984) WLN 554
Civil Procedure Code, 1908 (CPC) — Section 21(2)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 11
High Courts10 Aug 1984Allowed
Dilip Kumar Vs University of Jodhpur and Others
Rajasthan High Court · AIR 1986 Raj 77 : (1985) 1 WLN 5
Constitution of India, 1950 — Article 226
High Courts10 Aug 1984Dismissed
New India Assurance Co. Vs Galku and Others
Rajasthan High Court · (1985) 1 ACC 84 : (1984) ACJ 698 : (1986) 60 CompCas 175
High Courts10 Aug 1984
Addl. Commissioner of Income Tax Vs Raj Kumari Bangur and Chandri Devi Bangur
Rajasthan High Court · (1985) 154 ITR 868
Income Tax Act, 1961 — Section 45, 48
High Courts10 Aug 1984Allowed
Association of Radha Swami Dera Baba Bagga Singhji Vs Pratap Singh and Others
Rajasthan High Court · (1984) WLN 284
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Aug 1984Allowed
Chhuttan Khan and Another Vs Soni Devi and Others
Rajasthan High Court · (1986) ACJ 458
High Courts09 Aug 1984
Ram Prasad Sharma and Sons. Vs State of Rajasthan
Rajasthan High Court · (1985) CriLJ 442 : (1984) WLN 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 200, 204, 262Essential Commodities Act, 1955 — Section 11, 3, 7, 8Penal Code, 1860 (IPC) — Section 21
High Courts09 Aug 1984Dismissed
Poonam Kanwar Vs R.T.A. and Another
Rajasthan High Court · AIR 1985 Raj 98 : (1985) RLW 62 : (1984) WLN 622
Motor Vehicles Act, 1939 — Section 47, 58
High Courts08 Aug 1984Allowed
Hazari Lal Vs Union of India (UOI) and Another
Rajasthan High Court · (1984) WLN 569
Constitution of India, 1950 — Article 226, 276
High Courts08 Aug 1984
Tulsi Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1985 Raj 151
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 17, 17(2), 4B, 8, 8ARajasthan Motor Vehicles Taxation Rules, 1951 — Rule 4, 8
High Courts08 Aug 1984
Yashoda Kumari and Others Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1985) 1 ACC 97
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Aug 1984
Hukam Chand Yadav Vs Prem Narain and Another and Suraj Mal and Another
Rajasthan High Court · (1985) 1 ACC 251
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts07 Aug 1984Dismissed
Jagdish Narain Vs Shyam Sunder and Others
Rajasthan High Court · (1984) WLN 765
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420, 45
High Courts07 Aug 1984
Inder Lal Vs Narendra Kumar and Others
Rajasthan High Court · (1985) ACJ 303 : (1984) RLW 658 : (1984) WLN 750