High Courts30 Aug 1984Dismissed

Bhanwar Singh Vs Smt. Kundan Kanwar

Rajasthan High Court · (1984) RLW 656 : (1984) RLW 727 : (1984) WLN 747

Criminal Procedure Code, 1973 (CrPC) — Section 125, 25Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23Hindu Marriage Act, 1955 — Section 24
High Courts28 Aug 1984Dismissed

Bhagwan Singh Vs State of Rajasthan

Rajasthan High Court · (1985) RLW 83 : (1985) 1 WLN 406

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 173, 190, 299Essential Commodities Act, 1955 — Section 11
High Courts25 Aug 1984Allowed

Jalam Chand Vs State

Rajasthan High Court · (1984) WLN 398

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 319, 482Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts21 Aug 1984Partly Allowed

Ram Singh Vs Ram Singh and Another

Rajasthan High Court · AIR 1985 Raj 148 : (1984) WLN 572

Arbitration Act, 1940 — Section 14, 15, 29, 41Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3