High Courts19 Oct 1984Dismissed
Executive Engineer, Ph. Ed. Vs Govind Ram
Rajasthan High Court · (1985) 1 WLN 64
Constitution of India, 1950 — Article 26Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,995 of 2,241
High Courts19 Oct 1984
Rajasthan State Road Transport Corporation and Another Vs Smt. Pista Agarwal and Others Smt. Pista Agarwal and Others Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1985) 1 WLN 415
Fatal Accidents Act, 1855 — Section 1, 2
High Courts19 Oct 1984Dismissed
Krishna Weaving Mills Vs Smt. Chandra Bhaga Devi and Another
Rajasthan High Court · (1985) 1 WLN 455
Employees Compensation Act, 1923 — Section 30
High Courts19 Oct 1984
Kishorilal Vs Budhi
Rajasthan High Court · (1985) 2 ACC 313
Employees Compensation Act, 1923 — Section 30
High Courts18 Oct 1984Dismissed
Bhera Ram Vs State of Rajasthan
Rajasthan High Court · AIR 1986 Raj 113
Constitution of India, 1950 — Article 226Rajasthan Land Acquisition Act, 1953 — Section 11, 12
High Courts16 Oct 1984Allowed
Smt. Chandrakanta Vs Rajesh And Usha Sindhi
Rajasthan High Court · (1985) 1 WLN 457
Hindu Marriage Act, 1955 — Section 28
High Courts15 Oct 1984Allowed
Sualal and Others Vs Satya Narain Agarwal and Another
Rajasthan High Court · (1986) ACJ 547
High Courts28 Sept 1984Partly Allowed
Smt. Chand Kanwar Vs Mannaram and Others
Rajasthan High Court · (1986) ACJ 269 : AIR 1986 Raj 2
Motor Vehicles Act, 1939 — Section 110B, 95, 96
High Courts28 Sept 1984Allowed
Jagannath and Bhojraj Vs The Sub-divisional Officer and Others
Rajasthan High Court · (1985) RLW 106 : (1985) 1 WLN 21
Rajasthan Tenancy (Fixation of Ceiling of Land) Government Rules, 1963 — Rule 17(4)
High Courts28 Sept 1984Allowed
Kastoor Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 20 : (1985) 1 WLN 17
Rajasthan Tenancy Act, 1955 — Section 30E(2)
High Courts28 Sept 1984Dismissed
Nathulal Vs Sub-divisional Officer and Others
Rajasthan High Court · (1985) 1 WLN 397
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 11
High Courts28 Sept 1984Dismissed
The State of Rajasthan and Others Vs Harish Chandra and Another
Rajasthan High Court · (1984) WLN 569
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Sept 1984Allowed
Mafta and Others Vs The Stata of Rajasthan
Rajasthan High Court · (1984) WLN 280
Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Sept 1984
Ganga and Others Vs Hanuman Singh and Others
Rajasthan High Court · (1985) 2 ACC 396
High Courts26 Sept 1984
Abdul Hakim and Others Vs Paras Mal and Others
Rajasthan High Court · (1985) ACJ 379
Motor Vehicles Act, 1988 — Section 110D
High Courts24 Sept 1984Allowed
Daudayal Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1984) WLN 779
Land Acquisition Act, 1894 — Section 16, 18
High Courts23 Sept 1984Allowed
United India Insurance Co. Ltd. Vs Harbhajan Lal and Others
Rajasthan High Court · (1987) WLN 681
Motor Vehicles Act, 1939 — Section 95
High Courts20 Sept 1984Dismissed
State of Rajasthan Vs Jogendra Pal Bhatia and Another
Rajasthan High Court · (1984) WLN 417
High Courts19 Sept 1984
Tejpal Singh Vs Rajasthan State Roadways Transport Corporation and Mullan
Rajasthan High Court · (1985) 2 ACC 145 : (1986) ACJ 720