High Courts11 Dec 1984Dismissed
Ramju Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 152 : (1985) 1 WLN 57
Constitution of India, 1950 — Article 14, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,993 of 2,241
High Courts11 Dec 1984Dismissed
Manzoor Ahmed Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 22
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Dec 1984
Subudhi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 134 : (1985) 1 WLN 385
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 428, 432, 433APenal Code, 1860 (IPC) — Section 302
High Courts05 Dec 1984
Additional Commissioner of Income Tax Vs Emery Stone Mfg. Co.
Rajasthan High Court · (1985) 47 CTR 204 : (1985) 153 ITR 150 : (1985) RLW 31
Income Tax Act, 1961 — Section 187(2)Partnership Act, 1932 — Section 42
High Courts04 Dec 1984Allowed
Galba Vs Narpat Raj and Another
Rajasthan High Court · (1984) WLN 444
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Dec 1984
Addl. Commissioner of Income Tax Vs Adarsh Gram Trust
Rajasthan High Court · (1985) 21 TAXMAN 20
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1)(a), 144Wealth Tax Act, 1957 — Section 5(1), 5(1)(i)
High Courts04 Dec 1984Allowed
Rajasthan State Electricity Board Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1986 Raj 38 : (1985) RLW 194 : (1985) 1 WLN 61
Electricity Act, 1910 — Section 24(2)
High Courts04 Dec 1984
Controller of Estate Duty Vs Jaisingh
Rajasthan High Court · (1986) 159 ITR 133
Estate Duty Act, 1953 — Section 10
High Courts03 Dec 1984Allowed
Gopal Das and Others Vs Regional Transport Authority and Others
Rajasthan High Court · AIR 1985 Raj 180
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68D, 68D(2), 68D(3), 68F(1A), 68F(1B)
High Courts03 Dec 1984
Commissioner of Income Tax Vs Adarsh Gram Trust
Rajasthan High Court · (1985) 45 CTR 251 : (1986) 159 ITR 41
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11(1), 2(15)Wealth Tax Act, 1957 — Section 5(1)
High Courts03 Dec 1984Allowed
Chander Raj Vs State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 453
High Courts29 Nov 1984
Mahendra Kaur Vs Darshan Singh
Rajasthan High Court · (1991) 1 RLW 365 : (1987) WLN 101
Hindu Marriage Act, 1955 — Section 24, 9
High Courts29 Nov 1984Allowed
Kartar Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) 1 WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 340, 482Penal Code, 1860 (IPC) — Section 120B, 165, 199, 423, 463
High Courts29 Nov 1984Allowed
Kartar Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 103 : (1984) WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 195, 340, 471Penal Code, 1860 (IPC) — Section 120B, 199, 423, 468
High Courts28 Nov 1984
Shanti Lal Ojha Vs The State of Rajasthan and Another
Rajasthan High Court · (1984) WLN 499
Constitution of India, 1950 — Article 14, 16, 309
High Courts27 Nov 1984
R.J. Engineering and Iron Re-Rolling Mills Vs Union of India (UOI) and Others
Rajasthan High Court · (1985) 4 ECC 243 : (1986) 9 ECR 205 : (1985) 22 ELT 782
Central Excise Rules, 1944 — Rule 11, 173JConstitution of India, 1950 — Article 226Contract Act, 1872 — Section 72
High Courts24 Nov 1984
R.S.R.T.C. Vs Mohan Lal and Others and Ram Swaroop and Others
Rajasthan High Court · (1986) 1 ACC 334
High Courts22 Nov 1984Dismissed
Registrar of Companies Vs Jai Agro Industries Ltd.
Rajasthan High Court · (1987) 62 CompCas 358
Companies Act, 1956 — Section 167, 433, 439(5)
High Courts22 Nov 1984
State of Rajasthan Vs Rameshwarlal and Munni Bai
Rajasthan High Court · (1986) 1 ACC 281
Constitution of India, 1950 — Article 14, 226Employees Compensation Act, 1923 — Section 30
High Courts21 Nov 1984Allowed
Nakoo Singh Vs Songir
Rajasthan High Court · (1984) WLN 423
Transfer of Property Act, 1882 — Section 106