High Courts07 Jan 1985
Bhagyawanti Devi Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 167 ITR 875 : (1985) 21 TAXMAN 420
Income Tax Act, 1961 — Section 147, 148, 256
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,992 of 2,241
High Courts07 Jan 1985
Gram Panchayat Baral-II Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 335
Rajasthan Municipalities Act, 1959 — Section 4(c), 6Rajasthan Panchayat Act, 1953 — Section 86
High Courts07 Jan 1985
Gram Panchayat Baral II, Tehsil Beawar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1986 Raj 70 : (1985) RLW 218
Rajasthan Municipalities Act, 1959 — Section 4, 6Rajasthan Panchayat Act, 1953 — Section 86Rajasthan Panchayat Rules, 1954 — Rule 342, 345
High Courts04 Jan 1985Dismissed
Modiya Vs The State of Rajasthan
Rajasthan High Court · (1985) WLN 11
Constitution of India, 1950 — Article 14, 4Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 61Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 1985
Moti Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 46 CTR 264 : (1987) 165 ITR 367 : (1985) RLW 144 : (1985) 1 WLN 349
Income Tax Act, 1961 — Section 161, 164
High Courts03 Jan 1985
Sukh Pal Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 2 WLN 603
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 391, 394, 395, 396
High Courts03 Jan 1985Allowed
Gurudeo Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 198
High Courts02 Jan 1985Dismissed
Bhajan Singh Vs The State of Rajasthan
Rajasthan High Court · (1985) WLN 75
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 380, 408, 409
High Courts02 Jan 1985Allowed
State of Rajasthan Vs Sarajjuddin and Another
Rajasthan High Court · (1985) RLW 236 : (1985) 1 WLN 624
High Courts01 Jan 1985Dismissed
Virendra Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 1 WLN 526
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3Road Transport Corporations Act, 1950 — Section 18, 19
High Courts01 Jan 1985
Badri Narain and Others Vs Chotu Ram and Others
Rajasthan High Court · (1985) 01 RAJ CK 0017
Central Motor Vehicles Rules, 1989 — Rule 133Motor Vehicles Act, 1939 — Section 110D, 95, 95(1), 95(2)
High Courts01 Jan 1985Allowed
Har Swaroop Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 143
Criminal Procedure Code, 1973 (CrPC) — Section 21, 212, 218, 219, 220Penal Code, 1860 (IPC) — Section 420, 468, 471, 71
High Courts21 Dec 1984Dismissed
Bharat Steel Tubes Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 60 STC 369
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226, 265, 300A, 32
High Courts19 Dec 1984Dismissed
Narayan and Another Vs Smt. Kalan Bai
Rajasthan High Court · AIR 1986 Raj 52 : (1985) RLW 140
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, 100Limitation Act, 1963 — Article 129
High Courts17 Dec 1984
Mohan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1985) CriLJ 1918 : (1985) RLW 159 : (1985) 1 WLN 399
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 173, 176, 482Penal Code, 1860 (IPC) — Section 302, 379
High Courts17 Dec 1984
Rajasthan State Industrial Development and Investment Corporation Limited Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 709
Civil Procedure Code, 1908 (CPC) — Section 2Displaced Persons (Debts Adjustment) Act, 1951 — Section 14Land Acquisition Act, 1894 — Section 18, 26
High Courts14 Dec 1984Dismissed
Hari Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1984) WLN 598
Export Control Order, 1981 — Clause 4
High Courts12 Dec 1984Dismissed
Hansibai and Others Vs National Insurance Co. Ltd., Calcutta and Others
Rajasthan High Court · (1986) 1 ACC 201 : (1986) ACJ 144 : AIR 1985 Raj 165 : (1987) 62 CompCas 160
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110E
High Courts12 Dec 1984
Commissioner of Wealth-tax Vs Smt. Gulnar Marfatia
Rajasthan High Court · (1986) 159 ITR 311
Wealth Tax Act, 1957 — Section 16A, 17(1)