High Courts20 Nov 1984Allowed
Santosh Kumar and Others Vs R.T.A. and Others
Rajasthan High Court · AIR 1985 Raj 130 : (1985) RLW 177
General Clauses Act, 1897 — Section 3, 6Motor Vehicles Act, 1939 — Section 47, 54A, 64A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,994 of 2,241
High Courts20 Nov 1984
Kachhwa Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 306 : (1985) RLW 97 : (1984) WLN 574
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts16 Nov 1984Allowed
Savia and Another Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 463
Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 1984
S.K. Ghosh and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 65
Constitution of India, 1950 — Article 14, 226, 229, 4
High Courts14 Nov 1984Dismissed
Charan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 387
Constitution of India, 1950 — Article 226
High Courts14 Nov 1984
Bachhraj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 487
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 21Rajasthan Municipalities Act, 1959 — Section 104
High Courts07 Nov 1984Dismissed
Kamad and Others Vs Board of Revenue and Others
Rajasthan High Court · (1985) RLW 1 : (1985) 1 WLN 11
Constitution of India, 1950 — Article 19, 226Transfer of Property Act, 1882 — Section 53A
High Courts07 Nov 1984Allowed
Bhanwar Lal Vs Urban Improvement Trust
Rajasthan High Court · (1984) WLN 472
Constitution of India, 1950 — Article 226
High Courts02 Nov 1984
Commercial Taxes Officer and Another Vs Haricharanlal and Sons and Another
Rajasthan High Court · (1986) 62 STC 282
Central Sales Tax Act, 1956 — Section 15, 2, 6, 8, 9
High Courts02 Nov 1984Dismissed
Kanhaiya Lal Purohit Vs The District and Sessions Judge and Others
Rajasthan High Court · (1985) WLN 429
Constitution of India, 1950 — Article 226
High Courts31 Oct 1984Dismissed
Lalloo Vs Smt. Bachi
Rajasthan High Court · AIR 1986 Raj 49
Hindu Marriage Act, 1955 — Section 13
High Courts30 Oct 1984
Jalam Singh Vs Smt. Narain Kanwar and Others
Rajasthan High Court · (1985) 1 WLN 32
Civil Procedure Code, 1908 (CPC) — Section 144, 2, 47
High Courts29 Oct 1984Partly Allowed
Smt. Shanti Devi Vs Raghav Prakash
Rajasthan High Court · AIR 1986 Raj 13 : (1985) 1 WLN 437
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts29 Oct 1984Allowed
All India Loco Running Staff Association Northern Railway and Others Vs The Union of India (UOI) and Another
Rajasthan High Court · (1985) 1 WLN 137
Constitution of India, 1950 — Article 14, 16, 226, 32, 39A
High Courts22 Oct 1984Allowed
Minerva Shiksha Samiti Vs Smt. Mithlesh Kumari
Rajasthan High Court · (1985) RLW 22 : (1985) 1 WLN 1
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 34, 341, 342
High Courts22 Oct 1984
Malu Khan Lalu Khan Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 157 ITR 457
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 186Rajasthan Excise Rules, 1956 — Rule 63(4)
High Courts22 Oct 1984Dismissed
State of Rajasthan and Another Vs Rameshwarlal and Smt. Munni Bai
Rajasthan High Court · (1985) 1 WLN 449
Constitution of India, 1950 — Article 14, 226Employees Compensation Act, 1923 — Section 30
High Courts22 Oct 1984
Prakash Chandra Johari Vs Indian Overseas Bank and Another
Rajasthan High Court · (1986) 2 LLJ 496
Payment of Wages Act, 1936 — Section 15, 16, 7, 9
High Courts19 Oct 1984
Rajasthan State Road Transport Corporation Vs Pista Aggarwal and Others Pista Aggarwal and Others Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1985) 1 ACC 466 : (1986) ACJ 23
Fatal Accidents Act, 1855 — Section 1, 2
High Courts19 Oct 1984Allowed
Azimulla Khan Vs Smt. Shanti Devi and Others
Rajasthan High Court · (1986) ACJ 761 : AIR 1986 Raj 25
Limitation Act, 1908 — Section 14, 5Motor Vehicles Act, 1939 — Section 110A