High Courts04 Apr 1984Allowed
Mohd. Usman Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1984 Raj 156 : (1984) RLW 516 : (1984) WLN 475
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 63
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,005 of 2,241
High Courts03 Apr 1984
Makbool Vs The State of Rajasthan
Rajasthan High Court · (1984) RLW 572 : (1984) WLN 229
Penal Code, 1860 (IPC) — Section 332, 353, 356
High Courts03 Apr 1984
Inder Dass Vs State of Rajasthan
Rajasthan High Court · (1985) CriLJ 1416
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 404
High Courts03 Apr 1984
ADDL. COMMISSIONER OF INCOME TAX Vs AMBER CORPORATION.
Rajasthan High Court · (1984) 42 CTR 232
Income Tax Act, 1961 — Section 256
High Courts30 Mar 1984Allowed
Udalal Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 257
Penal Code, 1860 (IPC) — Section 304, 304A, 336, 337, 404
High Courts30 Mar 1984
G.G. Sanghi Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 42 CTR 228 : (1985) 156 ITR 95
Income Tax Act, 1961 — Section 37(1)Rajasthan Sales Tax Act, 1954 — Section 11B
High Courts29 Mar 1984
Bhawani Shanker Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) RLW 397 : (1984) WLN 510
Rajasthan Co-operative Societies Act, 2001 — Section 74
High Courts29 Mar 1984Dismissed
Central India Machinery Mfg. Co. Ltd. Vs The State of Madhya Pradesh and Another
Rajasthan High Court · (1985) 1 WLN 114
Constitution of India, 1950 — Article 12, 14, 226Electricity (Supply) Act, 1948 — Section 61, 62, 63, 66State Financial Corporations Act, 1951 — Section 25
High Courts29 Mar 1984
Roop Narain Contractor Vs Addl. Commissioner of Income Tax
Rajasthan High Court · (1984) 42 CTR 229 : (1985) 153 ITR 670
Income Tax Act, 1961 — Section 139(1), 139(4)
High Courts28 Mar 1984Allowed
Ami Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 115
Rajasthan Municipalities Act, 1959 — Section 105, 119(2)
High Courts28 Mar 1984
Roshan Lal Vs State of Rajasthan
Rajasthan High Court · (1984) RLW 752 : (1984) WLN 225
Rajasthan Forest Act, 1953 — Section 26
High Courts27 Mar 1984Allowed
Miss Hira Roop Chandani Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 73
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17
High Courts27 Mar 1984
Shrigopal Industries Vs The State of Rajasthan
Rajasthan High Court · (1985) 58 STC 75
Rajasthan Sales Tax Act, 1954 — Section 15, 2(cc)
High Courts26 Mar 1984
State of Rajasthan Vs Oriental Agencies
Rajasthan High Court · (1987) 64 STC 135
Rajasthan Sales Tax Act, 1994 — Section 15
High Courts23 Mar 1984Dismissed
Santa Singh Vs State
Rajasthan High Court · (1984) WLN 100
Penal Code, 1860 (IPC) — Section 302, 392, 404
High Courts23 Mar 1984
Additional Commissioner of Income Tax Vs Late Sohanlal Dugar (by legal heir)
Rajasthan High Court · (1985) 152 ITR 635
Income Tax Act, 1961 — Section 271(1)
High Courts23 Mar 1984
Commissioner of Wealth Tax Vs S.K. Golecha
Rajasthan High Court · (1985) 45 CTR 36 : (1985) 156 ITR 877 : (1984) 19 TAXMAN 197
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts22 Mar 1984Dismissed
Jaswant Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1984) RLW 573 : (1984) WLN 608
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31
High Courts21 Mar 1984
Abdul Hakim Vs State
Rajasthan High Court · (1984) WLN 38
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Mar 1984
Hari Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 153 ITR 656
Income Tax Act, 1961 — Section 256(1)