High Courts06 Mar 1984
State of Rajasthan Vs Liberty Sports
Rajasthan High Court · (1984) 57 STC 333
Rajasthan Sales Tax Act, 1994 — Section 15, 15(3A)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,007 of 2,241
High Courts05 Mar 1984
Assistant Commercial Taxes Officer Vs Delight Steel Furniture
Rajasthan High Court · (1987) 65 STC 329
Rajasthan Sales Tax Act, 1954 — Section 10, 7
High Courts05 Mar 1984Allowed
Ganpat Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 53
Penal Code, 1860 (IPC) — Section 302, 309, 84
High Courts29 Feb 1984
Rajasthan Central Stores (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 43 CTR 241 : (1985) 156 ITR 90
Income Tax Act, 1961 — Section 37(1)Rajasthan Sales Tax Act, 1954 — Section 11B, 7(2), 7(2A)
High Courts27 Feb 1984
Om Prakash and Another Vs The Speaker, Rajasthan Legislative Assembly and Others
Rajasthan High Court · (1984) WLN 123
Constitution of India, 1950 — Article 187, 226
High Courts24 Feb 1984
Gulraj Poonamchand Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 43 CTR 244 : (1984) 148 ITR 326
Income Tax Act, 1961 — Section 185
High Courts24 Feb 1984
State of Rajasthan and Others Vs Asharam and Another
Rajasthan High Court · (1984) WLN 165
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 2, 20
High Courts22 Feb 1984Dismissed
Pala Ram Vs Mangtu Ram and Another
Rajasthan High Court · AIR 1985 Raj 37
Rajasthan Panchayat Act, 1953 — Section 89Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 78
High Courts22 Feb 1984
Additional Commissioner of Income Tax Vs Surana and Company
Rajasthan High Court · (1984) 40 CTR 68 : (1985) 151 ITR 775
Income Tax Act, 1961 — Section 141, 210, 271(1), 271(2)
High Courts22 Feb 1984
Prithvi Singh Vs Commissioner of Wealth-tax
Rajasthan High Court · (1984) 40 CTR 74 : (1984) 148 ITR 516 : (1984) RLW 404
Wealth Tax Act, 1957 — Section 14(1), 18(1)
High Courts21 Feb 1984
Prakash Chandra Ajmera Vs State of Rajasthan
Rajasthan High Court · (1984) WLN 758
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 10, 3, 7Prevention of Food Adulteration Act, 1954 — Section 17
High Courts21 Feb 1984Allowed
Shraini Dan Vs State and Others
Rajasthan High Court · (1984) WLN 43
Constitution of India, 1950 — Article 226
High Courts20 Feb 1984
Rakha Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1985 Raj 95 : (1984) RLW 421
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 5Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 11(1), 12, 12(2), 13
High Courts20 Feb 1984
Commissioner of Income Tax Vs Foresole Ltd.
Rajasthan High Court · (1984) ACJ 739 : (1984) 41 CTR 47 : (1985) 153 ITR 349 : (1984) 19 TAXMAN 166
Income Tax Act, 1961 — Section 176(3A), 256
High Courts20 Feb 1984
Dulha Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 370
High Courts20 Feb 1984
Smt. Wafatan Vs Jamil Ahmed
Rajasthan High Court · (1984) WLN 85
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Feb 1984
Subhash Medical Stores Vs Commissioner of Income Tax
Rajasthan High Court · (1984) 40 CTR 54 : (1984) 147 ITR 486 : (1984) RLW 295
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4
High Courts17 Feb 1984
Phusraj Gangabishan Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 151 ITR 628
Income Tax Act, 1961 — Section 271(1)
High Courts15 Feb 1984
Ergen Plastic Industries Vs State of Rajasthan and Others
Rajasthan High Court · (1984) 57 STC 77
Rajasthan Sales Tax Act, 1954 — Section 5CC
High Courts15 Feb 1984
Prem Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1984) WLN 106