COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 2,008 of 2,241

High Courts15 Feb 1984Dismissed

Banshidhar and Others Vs The Appellate Officer and Others

Rajasthan High Court · AIR 1984 Raj 202 : (1984) RLW 554 : (1984) WLN 603

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 2Evacuee Interest (Separation) Act, 1951 — Section 13, 2

High Courts15 Feb 1984

Kishansingh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1984) WLN 29

Administration of Evacuee Property Act, 1950 — Section 7, 8Constitution of India, 1950 — Article 226

High Courts14 Feb 1984Dismissed

Phool Chand Vs Ghisi Lal and Others

Rajasthan High Court · (1984) WLN 110

High Courts14 Feb 1984Allowed

Faquir Mohammad and Another Vs The State of Rajasthan and Others

Rajasthan High Court · (1984) WLN 226

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 394Penal Code, 1860 (IPC) — Section 102, 302, 323, 328, 34

High Courts10 Feb 1984

Lal Chand Vs The State of Rajasthan

Rajasthan High Court · (1984) RLW 596 : (1984) WLN 99

Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 313, 360, 361Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323

High Courts09 Feb 1984

State of Rajasthan Vs Lichman

Rajasthan High Court · (1984) CriLJ 1845 : (1984) WLN 445

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 20, 25

High Courts08 Feb 1984Allowed

Sambhar Salts Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (1984) 17 TAXMAN 277

Income Tax Act, 1922 — Section 37(4), 37(i)Income Tax Act, 1961 — Section 256(1), 256(2), 37(1), 40A, 40A(7)(b)(ii)

High Courts08 Feb 1984Dismissed

B.L. Ojha Vs State of Rajasthan and Others

Rajasthan High Court · (1984) WLN 84

Rajasthan Co-operative Service Rules, 1954 — Rule 24A, 28(v)

High Courts08 Feb 1984Allowed

Som Singh Vs The State of Rajasthan

Rajasthan High Court · (1984) WLN 15

Penal Code, 1860 (IPC) — Section 302, 34

High Courts08 Feb 1984Allowed

Mag Singh Vs Board of Revenue for Rajasthan, Ajmer and Others

Rajasthan High Court · AIR 1986 Raj 82 : (1984) RLW 400

Rajasthan Tenancy Act, 1955 — Section 222, 223, 224, 225, 225(2)

High Courts07 Feb 1984Dismissed

P.T. Sharma Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 221

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 204, 217

High Courts07 Feb 1984Allowed

Hansiya and Others Vs The State of Rajasthan

Rajasthan High Court · (1984) WLN 70

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

High Courts07 Feb 1984

Saroj Devi and Others Vs Wealth-tax Officer

Rajasthan High Court · (1984) 40 CTR 62 : (1984) 148 ITR 452

Wealth Tax Act, 1957 — Section 17, 17(1)

High Courts07 Feb 1984Allowed

Adaresh Mohnot Vs University of Jodhpur

Rajasthan High Court · (1984) RLW 221 : (1984) WLN 1

Constitution of India, 1950 — Article 226

High Courts06 Feb 1984Dismissed

Prem Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1984 Raj 179 : (1984) RLW 393

Constitution of India, 1950 — Article 226Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 86(9)Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 28

High Courts03 Feb 1984

Commissioner of Income Tax Vs Mrs. Ayodhyakumari

Rajasthan High Court · (1985) 46 CTR 272 : (1985) 154 ITR 604

Income Tax Act, 1961 — Section 147, 27, 27(1), 64

High Courts03 Feb 1984Allowed

Roopa Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 11

Penal Code, 1860 (IPC) — Section 302

High Courts03 Feb 1984

Krishi Rin Datri Sahkari Sabha Vs The State of Rajasthan and Others

Rajasthan High Court · (1984) RLW 750 : (1984) WLN 448

Rajasthan Co-operative Societies Act, 1965 — Section 17

High Courts02 Feb 1984Allowed

Parsa @ Paras Ram Vs State of Rajasthan

Rajasthan High Court · (1984) WLN 435

Penal Code, 1860 (IPC) — Section 379, 75

High Courts02 Feb 1984Allowed

Hariya Vs The State of Rajasthan

Rajasthan High Court · (1984) RLW 293 : (1984) WLN 251

Penal Code, 1860 (IPC) — Section 302