High Courts09 Jul 1985Allowed
Radha Madhav Gum Factory Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 475 : (1985) 2 WLN 13
Essential Commodities Act, 1955 — Section 2, 3, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,980 of 2,241
High Courts09 Jul 1985
Shiv Kumar Vs Smt. Sushila Saini and Others
Rajasthan High Court · (1985) WLN 605
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Jul 1985
Alarakh Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 1794
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 238, 239, 240Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts09 Jul 1985Allowed
Lichman Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 613
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts09 Jul 1985Dismissed
Jai Kishan Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 341
Constitution of India, 1950 — Article 14, 16
High Courts05 Jul 1985Allowed
Har Chand and Nand Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 252
High Courts02 Jul 1985Dismissed
State Vs Manji and Others
Rajasthan High Court · (1985) WLN 181
Limitation Act, 1963 — Section 5
High Courts02 Jul 1985
Jai Narain Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 615
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 165AProbation of Offenders Act, 1958 — Section 12, 4
High Courts01 Jul 1985Allowed
Mal Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 317
Penal Code, 1860 (IPC) — Section 366, 376
High Courts01 Jul 1985Dismissed
Govind Singh Vs Board of Revenue
Rajasthan High Court · (1985) 2 WLN 663
Rajasthan Colonisation Act, 1954 — Section 11, 14
High Courts01 Jul 1985Dismissed
Bhanwar Lal and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204Penal Code, 1860 (IPC) — Section 147, 323, 427
High Courts01 Jul 1985
Adam Khan alias Adam Ali Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 64
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Jul 1985Dismissed
Govind Singh Vs Board of Revenue and Others
Rajasthan High Court · (1985) RLW 632 : (1985) WLN 186(1)
Rajasthan Colonisation Act, 1954 — Section 11, 14
High Courts24 Jun 1985
Hindustan Zinc Ltd. Vs Dr. K.C Jain
Rajasthan High Court · (1985) 2 WLN 1
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(2)
High Courts06 Jun 1985
Shyam Singh Vs State and Others
Rajasthan High Court · (1985) WLN 281
Criminal Procedure Code, 1973 (CrPC) — Section 452, 457
High Courts06 Jun 1985Dismissed
Abdul Salam Vs Smt. Aisha
Rajasthan High Court · (1985) WLN 269
Criminal Procedure Code, 1973 (CrPC) — Section 125, 273, 274, 275, 482
High Courts24 May 1985
Commissioner of Income Tax Vs Chunilal Tak
Rajasthan High Court · (1986) 24 TAXMAN 730
Income Tax Act, 1961 — Section 256(1), 260(1), 28, 30, 31
High Courts24 May 1985Allowed
Smt. Nathi and Another Vs Magan Lal and Another
Rajasthan High Court · (1985) RLW 311 : (1985) 1 WLN 607
Limitation Act, 1963 — Section 5
High Courts24 May 1985Dismissed
Greater Bombay Co-operative Bank Limited and Another Vs Late Manak Lal through Lrs.
Rajasthan High Court · (1986) WLN 227
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 May 1985Dismissed
Harbans Singh Vs Union of India (UOI)
Rajasthan High Court · (1985) RLW 409 : (1985) 2 WLN 63
Constitution of India, 1950 — Article 14, 16, 335