High Courts17 Jul 1985
Johny Wilson Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 1235 : (1986) RLW 317 : (1986) 1 WLN 484
Criminal Procedure Code, 1973 (CrPC) — Section 116, 436, 437, 438, 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,979 of 2,241
High Courts17 Jul 1985
Commissioner of Income Tax Vs New Friends and Co.
Rajasthan High Court · (1986) 160 ITR 470
Income Tax Act, 1961 — Section 139, 139(2), 256(1), 256(2)
High Courts17 Jul 1985
Duduwala and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 160 ITR 463
Income Tax Act, 1922 — Section 41Income Tax Act, 1961 — Section 161, 256(2)
High Courts17 Jul 1985
Himmat Singh Vs The Judge, Industrial Tribunal and Another
Rajasthan High Court · (1985) WLN 166
Industrial Disputes Act, 1947 — Section 10, 33
High Courts16 Jul 1985
Commissioner of Income Tax Vs Laxman Singh
Rajasthan High Court · (1985) 49 CTR 50 : (1986) 159 ITR 983 : (1987) 30 TAXMAN 650
Income Tax Act, 1961 — Section 2(14)
High Courts16 Jul 1985
Commissioner of Income Tax Vs Udaipur Distillery
Rajasthan High Court · (1986) 53 CTR 244 : (1986) 160 ITR 444 : (1985) RLW 642 : (1986) 63 STC 126 : (1985) 2 WLN 397
Income Tax Act, 1961 — Section 37Rajasthan Sales Tax Act, 1954 — Section 11B
High Courts16 Jul 1985
Commissioner of Income Tax Vs Vijendra Pal Singh
Rajasthan High Court · (1987) 163 ITR 115
Income Tax Act, 1961 — Section 2(47), 256, 256(1), 256(2), 41(2)
High Courts16 Jul 1985Allowed
Bhanta and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 449
High Courts15 Jul 1985
Hakim Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Jul 1985
Sunil Synchem Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 467
Income Tax Act, 1961 — Section 256(2), 32, 43, 43(1), 80J
High Courts15 Jul 1985
Pratap Cotton Trading Company Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 49 CTR 41 : (1986) 159 ITR 926 : (1985) WLN 237
Income Tax Act, 1961 — Section 37, 37(2B)
High Courts15 Jul 1985
Commissioner of Income Tax Vs Alisher Contractors
Rajasthan High Court · (1986) 53 CTR 380 : (1986) 159 ITR 534 : (1985) 2 WLN 401
Income Tax Act, 1922 — Section 23(5)Income Tax Act, 1961 — Section 182
High Courts15 Jul 1985Allowed
Hakam Singh Vs Assistant Collector (Ceiling) and Others
Rajasthan High Court · (1985) WLN 254
Rajasthan Tenancy Act, 1955 — Section 30D
High Courts12 Jul 1985Dismissed
Ramji Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 334
High Courts12 Jul 1985
Official Liquidator Vs Gulab Chand Khan Chand
Rajasthan High Court · (1986) 1 WLN 778
COMPANIES ACT, 1956 — Section 446, 458A, 477
High Courts11 Jul 1985Allowed
Bhanwar Lal Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 183
Constitution of India, 1950 — Article 16
High Courts11 Jul 1985
Smt. Sobharani Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 49 CTR 53 : (1986) 160 ITR 453
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(5)
High Courts10 Jul 1985Allowed
Hari Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1985) WLN 167
Army Act, 1950 — Section 160, 164
High Courts10 Jul 1985Dismissed
Farooq Hussain Vs Mohammed Ismail
Rajasthan High Court · (1985) RLW 512 : (1985) 2 WLN 467