High Courts30 Jul 1985Dismissed
Nath Mal Vs The Urban Improvement Trust and Another
Rajasthan High Court · (1985) WLN 235
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 23(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,977 of 2,241
High Courts30 Jul 1985Dismissed
Commissioner of Income Tax and Others Vs Swastik Gum Industries and Others
Rajasthan High Court · (1985) 2 WLN 168
Rajasthan Sales Tax Act, 1954 — Entry 9, 4(1)
High Courts30 Jul 1985Allowed
Dhan Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 161, 172
High Courts30 Jul 1985Dismissed
Commercial Taxes Officer and Others Vs Swastik Gum Industries and Others
Rajasthan High Court · (1986) 61 STC 83
Rajasthan Sales Tax Act, 1964 — Entry 9, 4(1)
High Courts30 Jul 1985
Banswara Electric Supply Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 160 ITR 127
Income Tax Act, 1961 — Section 148, 41(1)
High Courts30 Jul 1985Allowed
Hakimuddin and Others Vs Anoop Singh Ors.
Rajasthan High Court · (1986) 2 WLN 34
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Jul 1985Allowed
Ramgopal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 170
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jul 1985Dismissed
Commercial Taxes Officer Vs Mohanlal Chiranji Lal
Rajasthan High Court · (1985) 60 STC 356
Rajasthan Sales Tax Act, 1994 — Section 16(1)(k)
High Courts27 Jul 1985Dismissed
Commercial Taxes Officer Vs Moolchand Jainarain
Rajasthan High Court · (1987) 64 STC 300 : (1985) 2 WLN 173
Central Sales Tax Act, 1956 — Section 8, 9
High Courts27 Jul 1985Allowed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 597
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jul 1985Dismissed
Smt. Nirupama Ben Vs Devat Singh
Rajasthan High Court · AIR 1986 Raj 56 : (1985) 2 WLN 10
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts26 Jul 1985Dismissed
Commercial Taxes Officer Vs Western Indian States Motors
Rajasthan High Court · (1987) 67 STC 257
Rajasthan Sales Tax Act, 1954 — Section 11B
High Courts26 Jul 1985
Commissioner of Income Tax Vs Gyan Prakash Gupta
Rajasthan High Court · (1985) 2 WLN 389
Income Tax Act, 1961 — Section 142(1), 143, 143(2), 148, 159
High Courts25 Jul 1985Allowed
Baga Ram Vs Jalore Co-operative Marketing Society Ltd. and Another
Rajasthan High Court · (1985) WLN 176
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Jul 1985
State of Rajasthan Vs Dayal Saran Saxena
Rajasthan High Court · (1986) RLW 528 : (1986) 2 WLN 309
Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 1985
Commissioner of Income Tax Vs Devichand Pan Mal
Rajasthan High Court · (1986) 52 CTR 31 : (1986) 160 ITR 545
Income Tax Act, 1961 — Section 215, 215(4), 251(1)Income Tax Rules, 1962 — Rule 40
High Courts25 Jul 1985
Dama Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 586 : (1985) WLN 314
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Jul 1985
G.S. Satsangi Vs The Life Insurance Corporation of India and Others
Rajasthan High Court · (1985) WLN 525
High Courts23 Jul 1985Allowed
Bakshu Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 582 : (1985) 2 WLN 156
Rajasthan Police Subordinate Service Rules, 1974 — Rule 24(3)