High Courts13 Aug 1985
Commissioner of Income Tax Vs Surajbhan Om Prakash
Rajasthan High Court · (1986) 160 ITR 833 : (1985) RLW 525 : (1985) 2 WLN 5
Income Tax Act, 1961 — Section 187Partnership Act, 1932 — Section 42, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,975 of 2,241
High Courts13 Aug 1985Allowed
Shanker Singh Vs Nahar Singh and Others
Rajasthan High Court · (1985) WLN 230
High Courts12 Aug 1985
Adiya and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 242
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts09 Aug 1985
Phinder Singh Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 687 : (1985) 2 WLN 764
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449
High Courts09 Aug 1985Dismissed
Kanhaiyalal Sharma Vs University of Rajasthan
Rajasthan High Court · AIR 1987 Raj 40 : (1986) RLW 212 : (1986) 1 WLN 771
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 1
High Courts09 Aug 1985
Chunnilal Mahajan Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 52 CTR 167 : (1987) 163 ITR 172
Income Tax Act, 1961 — Section 271(1)
High Courts09 Aug 1985Allowed
Prem Cables Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 9 ECC 290 : (1986) 26 ELT 886
Central Excise Rules, 1944 — Rule 11, 173JCentral Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226
High Courts09 Aug 1985
COMMISSIONER OF INCOME TAX Vs LALLS GEMS and JEWELS.
Rajasthan High Court · (1987) 64 CTR 278 : (1987) 32 TAXMAN 337
Income Tax Act, 1961 — Section 256, 271
High Courts09 Aug 1985Allowed
Jeth Mal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 537
Industrial Disputes Act, 1947 — Section 25F, 25J
High Courts08 Aug 1985Allowed
Ram Kishan Alias Kishan and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 645
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 301, 302, 320, 364
High Courts08 Aug 1985
M.L. Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 155
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Aug 1985
Raja Baldeodas Birla Santati Kosh Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 158 ITR 601
Income Tax Act, 1961 — Section 254, 256(2)
High Courts08 Aug 1985
Raja Baldeodas Birla Santati Kosh and Others Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 61 CTR 319 : (1986) 53 CTR 391 : (1987) 164 ITR 551 : (1986) 24 TAXMAN 99
Income Tax Act, 1961 — Section 256(1), 256(2)Trusts Act, 1882 — Section 11
High Courts07 Aug 1985Allowed
Commercial Taxes Officer Vs Lalchand Kapoorchand and Another
Rajasthan High Court · (1986) 63 STC 234
Rajasthan Sales Tax Rules, 1955 — Rule 25C(7)
High Courts07 Aug 1985Allowed
Commercial Taxes Officer Special Vs Lalchand Kapoorchand and Another
Rajasthan High Court · (1985) 1 WLN 736
Rajasthan Sales Tax (Amendment) Act, 1984 — Section 13(10)Rajasthan Sales Tax Act, 1954 — Section 15Rajasthan Sales Tax Rules, 1955 — Rule 25C(7)
High Courts06 Aug 1985
Nanhe Khan Vs Ram Das
Rajasthan High Court · (1985) WLN 352
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Aug 1985Dismissed
Commercial Taxes Officer and Another Vs Board of Revenue and Another
Rajasthan High Court · (1987) 65 STC 440
Rajasthan Sales Tax Act, 1954 — Section 16(1)(e)
High Courts06 Aug 1985
Chandmal Gangabishan Vs Assistant Commercial Taxes Officer
Rajasthan High Court · (1987) 66 STC 360
Rajasthan Sales Tax Rules, 1955 — Rule 52
High Courts05 Aug 1985Allowed
Durga Devi and Others Vs Ram Kishan and Others
Rajasthan High Court · (1987) ACJ 547
High Courts05 Aug 1985Allowed
Rama and Others Vs Ram Kishan and Others
Rajasthan High Court · (1987) ACJ 488