COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,976 of 2,241

High Courts05 Aug 1985Allowed

Kishanlal Vs Shriram and Others

Rajasthan High Court · (1987) ACJ 691

High Courts05 Aug 1985

United India Fire and General Insurance Co. and Anar Singh Vs Hoondi Bai and Others

Rajasthan High Court · (1985) 2 ACC 485 : (1987) ACJ 96

Motor Vehicles Act, 1988 — Section 95

High Courts05 Aug 1985Dismissed

Prem Prakash Vs State of Rajasthan

Rajasthan High Court · (1985) WLN 535

Urban Land (Ceiling and Regulation) Act, 1976 — Section 20

High Courts05 Aug 1985

United India Fire and General Insurance Co. and Another Vs Mst. Hoondi Bai and Others

Rajasthan High Court · (1986) 2 WLN 336

Motor Vehicles Act, 1988 — Section 95

High Courts05 Aug 1985Allowed

Assistant Commercial Taxes Officer (Revisions) and Another Vs Arawali Asbestos Cement Industries and Another

Rajasthan High Court · (1985) 60 STC 349 : (1985) 2 WLN 16

Central Sales Tax Act, 1956 — Section 10, 10A, 9

High Courts05 Aug 1985

Jayendra Singh Vs Commissioner of Income Tax

Rajasthan High Court · (1986) 160 ITR 866

Wealth Tax Act, 1957 — Section 14(1), 18(1)

High Courts05 Aug 1985Dismissed

Subeer Singh Tamra Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 33 TAXMAN 432

Income Tax Act, 1961 — Section 143(1), 256(2), 263

High Courts02 Aug 1985Allowed

Sarva Prakash Anand Vs Jugal Kishore and Others

Rajasthan High Court · (1986) RLW 159 : (1986) 1 WLN 57

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97

High Courts02 Aug 1985Dismissed

Commercial Taxes Officer (Revision) and Another Vs Ganeshmal Roopchand and Another

Rajasthan High Court · (1985) WLN 202

Central Sales Tax Act, 1956 — Section 8, 9

High Courts01 Aug 1985Dismissed

State of Rajasthan Vs Kania

Rajasthan High Court · (1985) WLN 138

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 307

High Courts01 Aug 1985Dismissed

Commercial Taxes Officer Vs K.O. Industries and Oil Mills

Rajasthan High Court · (1987) 65 STC 174

Rajasthan Sales Tax Act, 1954 — Section 16(1)(n)

High Courts01 Aug 1985Dismissed

Commercial Taxes Officer, Circle 'B' Jaipur Vs Hemraj Udhyog and Another Commercial Taxes Officer, Bharatpur Vs Keshri Lal Lalchand and Another

Rajasthan High Court · (1987) 64 STC 324

Income Tax Act, 1961 — Section 271

High Courts01 Aug 1985

Bharat Bhushan Vs State of Rajasthan and Others

Rajasthan High Court · (1985) 2 WLN 503

Criminal Procedure Code, 1973 (CrPC) — Section 428Mines Act, 1952 — Section 21Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 2, 21, 25

High Courts01 Aug 1985Dismissed

Commercial Taxes Officer, Anti-Evasion Vs Tharia Mal Balchand and Another

Rajasthan High Court · (1987) 66 STC 151

Rajasthan Sales Tax Act, 1954 — Section 15(2)

High Courts01 Aug 1985Allowed

Lallu Narain and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1986) RLW 332 : (1986) 1 WLN 774

High Courts01 Aug 1985

D. Basappa Vs Commissioner of Wealth Tax

Rajasthan High Court · (1986) 24 TAXMAN 694

Wealth Tax Act, 1957 — Section 2, 2(m), 2(m)(ii), 27(1), 3

High Courts31 Jul 1985

Chhaju and Subhan Vs State of Rajasthan

Rajasthan High Court · (1985) 2 WLN 608

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34

High Courts31 Jul 1985Dismissed

Assistant Commercial Taxes Officer Vs N.L. Singhal and Sons and Another

Rajasthan High Court · (1987) 64 STC 176

Rajasthan Sales Tax Act, 1954 — Section 15(3A), 17

High Courts31 Jul 1985Dismissed

Commercial Taxes Officer (Revisions) Vs Ram Bagh Palace Hotel and Another

Rajasthan High Court · (1987) 64 STC 338

Rajasthan Sales Tax Act, 1954 — Section 15(2)(b), 16(1)(i)

High Courts31 Jul 1985

Jeet Mal and Jaiwat Mal Vs Teomal

Rajasthan High Court · (1986) RLW 122 : (1986) 1 WLN 304

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(iii)