High Courts23 Jul 1985Dismissed
Bal Chand Vs The District Judge
Rajasthan High Court · (1985) RLW 653 : (1985) 2 WLN 694
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,978 of 2,241
High Courts23 Jul 1985
Fakri Automobiles Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 160 ITR 504 : (1985) 2 WLN 758
Income Tax Act, 1961 — Section 40A, 40A(3)
High Courts23 Jul 1985Dismissed
Manphool Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 256
Rajasthan Irrigation and Drainage Act, 1954 — Section 23
High Courts23 Jul 1985Allowed
Roshan Lal Pawan Kumar Vs Municipal Board and Another
Rajasthan High Court · (1985) WLN 223
Rajasthan Municipalities Act, 1959 — Section 4, 6
High Courts23 Jul 1985
Bal Kishan Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 224
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 114, 376, 498A
High Courts22 Jul 1985Allowed
Shiv Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 205
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts22 Jul 1985Dismissed
Om Prakash Gaur Vs Rajasthan Housing Board and Others
Rajasthan High Court · (1985) WLN 266
Constitution of India, 1950 — Article 226
High Courts22 Jul 1985
Maharaval Lakshmansingh Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 160 ITR 103
Income Tax Act, 1961 — Section 10(19A)
High Courts22 Jul 1985Allowed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 59
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jul 1985Dismissed
Nav Ratan Mal alias Babu Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 625
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 1985Allowed
Shyam Swaroop alias Shyam and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 65
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts19 Jul 1985
Harnand Rai Ramanand Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 52 CTR 56 : (1986) 159 ITR 988 : (1985) RLW 441 : (1985) 1 WLN 742
General Clauses Act, 1897 — Section 3(35)Wealth Tax Act, 1957 — Section 18(1)
High Courts19 Jul 1985
Eklingji Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 40 : (1986) 158 ITR 810 : (1985) 2 WLN 366
High Courts19 Jul 1985Allowed
Karamveer Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 663
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306Penal Code, 1860 (IPC) — Section 201, 302, 392
High Courts19 Jul 1985
Kalu Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 659
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts19 Jul 1985
Commissioner of Wealth Tax Vs Tulsi Das Mahant
Rajasthan High Court · (1986) 50 CTR 189 : (1986) 160 ITR 325 : (1986) 24 TAXMAN 554
Income Tax Act, 1961 — Section 260
High Courts18 Jul 1985
Smt. Sharda Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 610
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts18 Jul 1985Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 345
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 1985Dismissed
Assistant Commercial Taxes Officer Vs Makrana Marbles
Rajasthan High Court · (1985) RLW 484 : (1986) 62 STC 339 : (1985) 2 WLN 41
Central Sales Tax Act, 1956 — Section 10, 10A, 8, 9
High Courts18 Jul 1985Allowed
Commercial Taxes Officer Vs Executive Engineer, Irrigation
Rajasthan High Court · (1985) 2 WLN 28
Rajasthan Sales Tax Act, 1954 — Section 2(o)