High Courts21 Aug 1985
Commissioner of Income Tax Vs Western Indian State Motors
Rajasthan High Court · (1987) 163 ITR 194
Income Tax Act, 1961 — Section 37(1)Rajasthan Sales Tax Act, 1954 — Section 11B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,974 of 2,241
High Courts21 Aug 1985
Commissioner of Income Tax Vs Gambhir Mal Pandya
Rajasthan High Court · (1986) 57 CTR 37 : (1986) 160 ITR 903
Income Tax Act, 1961 — Section 256(2), 28
High Courts21 Aug 1985Allowed
Commercial Taxes Officer Vs Gadia Textiles and Another
Rajasthan High Court · (1987) 67 STC 161 : (1985) 2 WLN 148
Constitution of India, 1950 — Article 286
High Courts21 Aug 1985Dismissed
Tara Chand Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 343
Penal Code, 1860 (IPC) — Section 376
High Courts20 Aug 1985
Commissioner of Wealth-tax Vs Smt. Rajkumari Bangur
Rajasthan High Court · (1986) 158 ITR 47
Wealth Tax Act, 1957 — Section 27(1), 27(3), 35, 5(1)
High Courts20 Aug 1985
Commissioner of Wealth-tax Vs Smt. Kamla Devi Bangur
Rajasthan High Court · (1987) 163 ITR 385
Wealth Tax Act, 1957 — Section 27(3), 35, 5(1)
High Courts20 Aug 1985
Commissioner of Income Tax Vs Assam Roller Flour Mills
Rajasthan High Court · (1986) 51 CTR 244 : (1987) 163 ITR 186 : (1986) 24 TAXMAN 524
Income Tax Act, 1961 — Section 154, 256(2)
High Courts20 Aug 1985
Commissioner of Wealth-tax Vs Akshay Kumar Sanghi
Rajasthan High Court · (1987) 163 ITR 43
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts20 Aug 1985Dismissed
Laxman Singh Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 685
Penal Code, 1860 (IPC) — Section 103, 104, 105, 109, 114
High Courts19 Aug 1985Allowed
Asian Paints (India) Limited Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 228
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts19 Aug 1985Allowed
Shanker Lal and Others Vs Authorised Officer and Others
Rajasthan High Court · (1986) WLN 288
Hindu Succession Act, 1956 — Section 6
High Courts19 Aug 1985Dismissed
Jamna Lal Mohan Lal Vs Barkat Ali
Rajasthan High Court · (1985) RLW 738 : (1986) 1 WLN 350
Factories Act, 1948 — Section 79
High Courts16 Aug 1985Dismissed
Sita Ram Dangayach Vs Suraj Narain and Others
Rajasthan High Court · (1985) 2 WLN 315
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Aug 1985
Ganesh Kant Vs Hira Lal and Others
Rajasthan High Court · (1986) 1 ACC 350 : (1986) ACJ 705
High Courts14 Aug 1985Allowed
State of Rajasthan Vs Prithvi Singh and Others
Rajasthan High Court · (1986) RLW 29 : (1986) 1 WLN 200
Constitution of India, 1950 — Article 226, 39
High Courts14 Aug 1985Partly Allowed
Manak Lal and Others Vs Mahendra Singh and Another
Rajasthan High Court · AIR 1987 Raj 14 : (1985) RLW 477
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts14 Aug 1985
Commissioner of Income Tax Vs Ramdeo Samadhi
Rajasthan High Court · (1986) 50 CTR 61 : (1986) 160 ITR 179 : (1985) 2 WLN 161
Income Tax Act, 1961 — Section 2(24), 256(1)
High Courts14 Aug 1985
Commissioner of Income Tax Vs Duduwala and Co.
Rajasthan High Court · (1985) 53 CTR 327 : (1986) 160 ITR 170 : (1985) 2 WLN 783
Income Tax Act, 1922 — Section 41, 41(1)Income Tax Act, 1961 — Section 160, 161, 161(1), 254(2)
High Courts14 Aug 1985
Manak Lal and Others Vs Mahendra Singh and Others
Rajasthan High Court · (1985) 1 WLN 810
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts14 Aug 1985Allowed
Har Vilas Vs Kalyan Prasad and Others
Rajasthan High Court · (1985) RLW 636 : (1985) 2 WLN 474
Civil Procedure Code, 1908 (CPC) — Section 105, 115