High Courts26 Aug 1985Allowed
Yashpal and Narain Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 456 : (1985) 2 WLN 415
Opium Act, 1878 — Section 4, 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,973 of 2,241
High Courts26 Aug 1985Dismissed
Commercial Taxes Officer Vs Hindustan Radiator
Rajasthan High Court · (1988) 1 RLW 550 : (1986) 62 STC 374 : (1985) 2 WLN 752
Rajasthan Sales Tax Act, 1954 — Section 5C(1), 5C(2)
High Courts23 Aug 1985
Prem Chnad Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 677
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 114, 379, 419, 420, 468
High Courts23 Aug 1985Dismissed
Mst. Anchi and Others Vs Maida Ram
Rajasthan High Court · AIR 1987 Raj 11 : (1985) RLW 535 : (1985) 2 WLN 206
Transfer of Property Act, 1882 — Section 55(6)
High Courts23 Aug 1985
Commissioner of Income Tax Vs Ayodhya Kumari
Rajasthan High Court · (1985) 156 ITR 898
High Courts23 Aug 1985Allowed
Gopal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 626
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts23 Aug 1985
Commissioner of Income Tax Vs Rajasthan Machinery Mart (P.) Ltd.
Rajasthan High Court · (1986) 160 ITR 952 : (1985) 2 WLN 142
Income Tax Act, 1961 — Section 37(1)
High Courts23 Aug 1985
Commissioner of Wealth-tax Vs Master Kairas Tarapore and Naushir Khan Marfatia
Rajasthan High Court · (1987) 164 ITR 237
Wealth Tax Act, 1957 — Section 16A, 17, 17(1), 27(1), 27(3)
High Courts22 Aug 1985Allowed
Sohan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 180
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Aug 1985Dismissed
Shyam Sunder and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 2 WLN 94
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts22 Aug 1985
Commissioner of Wealth Tax Vs Smt. Ballabh Kumari
Rajasthan High Court · (1986) 51 CTR 210 : (1986) 160 ITR 945 : (1986) 24 TAXMAN 396
Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 27(1)Wealth Tax Act, 1957 — Section 27(3)
High Courts22 Aug 1985
Commissioner of Wealth Tax Vs Rao Raja Kalyan Singh (Decd.) (by legal heir, Vikram Singh)
Rajasthan High Court · (1987) 163 ITR 411
Wealth Tax Act, 1957 — Section 27(3)
High Courts22 Aug 1985
Arvind Singh (Legal heir of Maharana Bhagwat Singh who was legal heir of the deceased Junior Rajmata Smt. Gulab Kunwar) Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 52 CTR 286 : (1986) 160 ITR 908 : (1985) 2 WLN 789
Constitution of India, 1950 — Article 291, 366(22)Income Tax Act, 1922 — Section 14(1), 23(5), 9(1)Income Tax Act, 1961 — Section 10, 10(19), 10(2), 2(24), 256(1)
High Courts22 Aug 1985
Kamji Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 45
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Aug 1985Dismissed
Krishna Autar Maheshwari Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 209
Rajasthan Economics and Statistical Service Rules, 1958 — Rule 8(b)
High Courts22 Aug 1985Allowed
Ratan Chand Gauri Vs Punjab National Bank
Rajasthan High Court · (1985) WLN 239
High Courts22 Aug 1985
COMMISSIONER OF WEALTH TAX Vs LATE RAO RAJA KALYAN SINGH.
Rajasthan High Court · (1986) 52 CTR 47 : (1986) 24 TAXMAN 110
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts21 Aug 1985Allowed
Giri Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 707
Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 262, 272
High Courts21 Aug 1985Dismissed
State of Rajasthan Vs Mani Ram and Another
Rajasthan High Court · (1985) 2 WLN 98
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 114, 302
High Courts21 Aug 1985
Addl. Commissioner of Income Tax Vs Murlidhar and Company
Rajasthan High Court · (1986) 160 ITR 882
Income Tax Act, 1961 — Section 184