High Courts12 Sept 1985Allowed
Didar Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 1 : (1986) 1 WLN 614
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,971 of 2,241
High Courts11 Sept 1985
Laxman Singh Vs Smt. Asha Devi
Rajasthan High Court · (1985) WLN 293
Criminal Procedure Code, 1973 (CrPC) — Section 340Hindu Marriage Act, 1955 — Section 28
High Courts11 Sept 1985
Commissioner of Income Tax Vs S. Sajit Singh and Sons
Rajasthan High Court · (1987) 166 ITR 377
Income Tax Act, 1961 — Section 256(2)Land Acquisition Act, 1894 — Section 11
High Courts11 Sept 1985
Commissioner of Income Tax Vs Royal Amber Resorts
Rajasthan High Court · (1987) 164 ITR 311
Income Tax Act, 1961 — Section 256(2)
High Courts11 Sept 1985
Commissioner of Income Tax Vs Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (1987) 164 ITR 245
Companies (Profits) Surtax Act, 1964 — Section 13Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts10 Sept 1985Allowed
Thakur Das and Others Vs Om Prakash
Rajasthan High Court · (1985) WLN 303
High Courts10 Sept 1985
Sampat Lal and Another Vs Geeta Devi and Others
Rajasthan High Court · (1985) 2 WLN 437
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)(4)
High Courts10 Sept 1985
Commercial Taxes Officer (Revision) Vs Sita Ram Satish Chand and Co. and Another
Rajasthan High Court · (1986) RLW 369 : (1986) 2 WLN 136
Rajasthan Sales Tax Act, 1954 — Section 5
High Courts10 Sept 1985Dismissed
Commissioner of Income Tax Vs Chanchaldas Sobhrajmal
Rajasthan High Court · (1987) 164 ITR 306
Income Tax Act, 1961 — Section 256(1), 256(2)Partnership Act, 1932 — Section 30
High Courts09 Sept 1985Dismissed
Prahlad Bahadur Saxena Vs Narain Dass Kalra
Rajasthan High Court · (1985) RLW 671 : (1985) 2 WLN 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts09 Sept 1985
Smt. Sabita Mohan Nagpal Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 53 CTR 332 : (1986) 160 ITR 751 : (1985) 2 WLN 797
Wealth Tax Act, 1957 — Section 7(1)
High Courts09 Sept 1985
Commissioner of Income Tax Vs Barjatya Family Charitable Trust
Rajasthan High Court · (1987) 163 ITR 269 : (1986) 24 TAXMAN 552
Income Tax Act, 1961 — Section 256(2)
High Courts09 Sept 1985
Commissioner of Wealth Tax Vs Raj Mata Smt. Geeta Kumari of Kishangarh
Rajasthan High Court · (1986) 54 CTR 118 : (1987) 163 ITR 417 : (1986) 24 TAXMAN 45
Wealth Tax Act, 1957 — Section 18(1), 27(3)
High Courts09 Sept 1985Dismissed
Kan Singh Vs Bhan Singh
Rajasthan High Court · (1985) WLN 277
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 147, 307, 323, 325, 447
High Courts09 Sept 1985Dismissed
Kesu Lal Vs Uma Devi and Others
Rajasthan High Court · (1985) WLN 608
High Courts06 Sept 1985
Nirmal Kumar Vs Devi Lal and Others
Rajasthan High Court · (1985) WLN 304
Motor Vehicles Act, 1988 — Section 110D
High Courts06 Sept 1985Allowed
Smt. Lagana Devi and Others Vs Lila Ram and Others
Rajasthan High Court · (1988) 64 CompCas 814 : (1985) WLN 310
Motor Vehicles Act, 1939 — Section 96, 96(2)
High Courts05 Sept 1985Allowed
Shankar Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 291
Rajasthan Prohibition Act, 1969 — Section 4(2)
High Courts05 Sept 1985Allowed
Mangal Deo and Others Vs Bheru Singh and Others
Rajasthan High Court · (1985) WLN 284
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1985Dismissed
Mohd. Faruq Qureshi Vs Smt. Manzar Bano
Rajasthan High Court · (1986) RLW 361 : (1986) 1 WLN 492
Guardians and Wards Act, 1890 — Section 25