High Courts01 Oct 1985
Commissioner of Wealth-tax Vs Rajmata Smt. Geeta Kumari
Rajasthan High Court · (1987) 163 ITR 570
Finance Act, 1971 — Section 256(2)Wealth Tax Act, 1957 — Section 18(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,969 of 2,241
High Courts01 Oct 1985Dismissed
All India ITDC Employees Union Vs The India Tourism Dev. Corporation
Rajasthan High Court · (1985) WLN 570
Employees State Insurance Act, 1948 — Section 1(3), 44, 45, 72, 76Industrial Disputes Act, 1947 — Section 1, 2, 9A
High Courts01 Oct 1985Dismissed
J.K. Tyre Employees Union and Another Vs J.K. Industries Ltd. and Another
Rajasthan High Court · (1985) WLN 329
High Courts25 Sept 1985
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 436
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts25 Sept 1985Dismissed
Commercial Taxes Officer Vs B.R. Oil Mills and Another
Rajasthan High Court · (1986) 2 WLN 111
Central Sales Tax Act, 1956 — Section 8, 9
High Courts25 Sept 1985Dismissed
Sita Ram Somani Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 2 WLN 539
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12, 3, 8Constitution of India, 1950 — Article 14, 166, 22Customs Act, 1962 — Section 110
High Courts25 Sept 1985
Gulam Hussain Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 30
Penal Code, 1860 (IPC) — Section 223, 24, 300, 302, 304
High Courts25 Sept 1985Allowed
Saleem Khan Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 70
Penal Code, 1860 (IPC) — Section 147, 148, 307, 324
High Courts25 Sept 1985Allowed
Ramlal Singh Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 579
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307
High Courts25 Sept 1985Allowed
V.K. Bhatnagar Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 225
High Courts25 Sept 1985Allowed
Saleem Khan Vs State
Rajasthan High Court · (1985) WLN 607
Penal Code, 1860 (IPC) — Section 147, 148, 307, 324
High Courts25 Sept 1985
Union of India (UOI) Vs Jetha Lal D. Trivedi Jetha Lal D. Trivedi Vs Union of India (UOI)
Rajasthan High Court · (1985) WLN 568
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 3(b)
High Courts25 Sept 1985Dismissed
Gordhan Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 746 : (1986) WLN 113
High Courts25 Sept 1985Dismissed
Agarwal and Co. Vs State of Rajasthan and Another
Rajasthan High Court · (1985) RLW 677 : (1985) 2 WLN 373
Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 52
High Courts24 Sept 1985
Damodar Lal Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 279
High Courts24 Sept 1985
Kapoor Chand Vs Indra Chand and Another
Rajasthan High Court · (1986) 1 ACC 491
Limitation Act, 1963 — Section 5
High Courts24 Sept 1985
Commissioner of Income Tax Vs Man Structurals Ltd.
Rajasthan High Court · (1987) 164 ITR 99
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts24 Sept 1985
Nanda Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 560 : (1985) 2 WLN 413
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Sept 1985
Commissioner of Income Tax Vs Yadav Transport Service
Rajasthan High Court · (1985) 09 RAJ CK 0016
Income Tax Act, 1961 — Section 256(1), 256(2), 37, 37(1), 37(2A)
High Courts24 Sept 1985Allowed
Pancha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 173Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302