High Courts24 Sept 1985Allowed
Smt. Kamla Vs Jagdish Prasad
Rajasthan High Court · (1986) 1 WLN 785
Hindu Marriage Act, 1955 — Section 12, 13
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,970 of 2,241
High Courts24 Sept 1985Allowed
Hemji Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 433
Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 1985
United India Insurance Company Limited Vs Harbhajan Lal and Others
Rajasthan High Court · (1986) 2 ACC 432
Motor Vehicles Act, 1988 — Section 96
High Courts23 Sept 1985
Commissioner of Wealth-tax Vs Kaviraj Mahipat Singh
Rajasthan High Court · (1987) 165 ITR 705
Wealth Tax Act, 1957 — Section 17(1), 27(1), 27(3)
High Courts23 Sept 1985
Commissioner of Income Tax Vs Maharaja Shri Umaid Mills Ltd.
Rajasthan High Court · (1987) 164 ITR 268
Income Tax Act, 1961 — Section 154, 256(2)
High Courts23 Sept 1985Allowed
Ram Khiladi and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) RLW 623 : (1986) 2 WLN 242
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts23 Sept 1985Allowed
Rehmat Khan and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 360
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 302, 404, 411
High Courts23 Sept 1985
Commissioner of Income Tax Vs Devichand Pan Mal
Rajasthan High Court · (1986) 24 TAXMAN 663
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 144
High Courts20 Sept 1985Dismissed
Union of India (UOI) Vs Raish Plastic and Others
Rajasthan High Court · (1986) 10 ECC 389 : (1987) 32 ELT 541
High Courts19 Sept 1985Allowed
Mohammed Shafi Vs Mst. Lajwanti Devi and Others
Rajasthan High Court · (1986) RLW 544 : (1986) 2 WLN 339
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts19 Sept 1985Dismissed
Devdutta Dheer Vs Janki Vallabh and Others
Rajasthan High Court · AIR 1986 Raj 170 : (1986) RLW 18 : (1985) 2 WLN 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts19 Sept 1985Dismissed
Banka Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts18 Sept 1985
Gurmail Singh Vs State and Another
Rajasthan High Court · (1985) WLN 579
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Sept 1985
R.S.R.T.C. Vs Chandra Kanta and Others
Rajasthan High Court · (1986) 2 ACC 413
High Courts18 Sept 1985
Rajasthan State Road Transport Vs Smt. Chandra Kanta and Others
Rajasthan High Court · (1986) WLN 215
High Courts18 Sept 1985Dismissed
Bajrang Lal Verma Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 14 : (1985) 2 WLN 662
Constitution of India, 1950 — Article 12
High Courts18 Sept 1985
Rajasthan Textile Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 458 : (1987) 164 ITR 732
Income Tax Act, 1961 — Section 256(2)
High Courts17 Sept 1985Dismissed
Teja Ram Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 295
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Sept 1985
Union of India (UOI) Vs Surti Syntex Ltd.
Rajasthan High Court · (1986) 10 ECC 317 : (1987) 10 ECR 186
Central Excises and Salt Act, 1944 — Item 18III(i)
High Courts17 Sept 1985Dismissed
Pradeep Singh Vs State and Others
Rajasthan High Court · (1985) 2 WLN 741
Rajasthan Service Rules, 1951 — Rule 23A