COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,972 of 2,241

High Courts05 Sept 1985

Smt. Brij Lata Vs Someshwar

Rajasthan High Court · (1985) WLN 282

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High Courts05 Sept 1985Dismissed

Dr. Dharmendra Kishore Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (1985) WLN 215

Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 11, 21

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High Courts05 Sept 1985

State of Rajasthan Vs Tejaram Tejaram Vs State of Rajasthan

Rajasthan High Court · (1985) WLN 500

Constitution of India, 1950 — Article 2, 3, 4, 7Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313, 354, 366Penal Code, 1860 (IPC) — Section 302

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High Courts04 Sept 1985

State and Others Vs Bilkish Banu and Others

Rajasthan High Court · (1987) 1 ACC 296

Motor Vehicles Act, 1939 — Section 110AA

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High Courts04 Sept 1985

Praduman Koli Vs State of Rajasthan

Rajasthan High Court · (1985) 2 WLN 479

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts04 Sept 1985

COMMISSIONER OF WEALTH-TAX Vs S. K. BADER AND OTHERS.

Rajasthan High Court · (1987) 52 CTR 68 : (1987) 167 ITR 890

Wealth Tax Act, 1957 — Section 27(1), 27(3)

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High Courts04 Sept 1985Allowed

Man Industrial Corporation Vs Rajasthan State Electricity Board and Others

Rajasthan High Court · (1985) 2 WLN 189

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 22, 24, 26, 49

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High Courts04 Sept 1985

Commissioner of Wealth Tax Vs Smt. S.K. Bader and Others

Rajasthan High Court · (1986) 52 CTR 68

Wealth Tax Act, 1957 — Section 27, 7Wealth Tax Rules, 1957 — Rule 2B(2)

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High Courts04 Sept 1985Dismissed

Zahid Hussain and Others Vs State of Rajasthan

Rajasthan High Court · (1985) RLW 658 : (1985) 2 WLN 523

Constitution of India, 1950 — Article 1, 16, 17, 18, 19Criminal Procedure Code, 1973 (CrPC) — Section 102, 164, 306, 313Evidence Act, 1872 — Section 27

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High Courts04 Sept 1985Dismissed