High Courts22 May 1985Dismissed
Madhopuri and Others Vs Banshidhar and Others
Rajasthan High Court · (1985) WLN 189
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Rajasthan Public Trusts Act, 1959 — Section 29, 73
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,981 of 2,241
High Courts21 May 1985
Deraj and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 133
Penal Code, 1860 (IPC) — Section 300, 302, 325, 34
High Courts21 May 1985Allowed
Rajasthan State Road Transport Corporation Vs Industrial Tribunal and Others
Rajasthan High Court · (1985) RLW 516 : (1985) 2 WLN 203
Industrial Disputes Act, 1947 — Section 33Payment of Wages Act, 1936 — Section 2
High Courts20 May 1985Dismissed
Hanuman Prasad Choudhary and Others Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1985) 2 WLN 219
Apprentices Act, 1961 — Section 18, 2, 22, 4, 6Constitution of India, 1950 — Article 14, 16Employees State Insurance Act, 1948 — Section 2
High Courts17 May 1985Allowed
Devi and Another Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 53
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 334
High Courts15 May 1985Dismissed
Rajendra Kumar Shah Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 2 WLN 81
Constitution of India, 1950 — Article 258, 298, 299, 73Evidence Act, 1872 — Section 115
High Courts15 May 1985Allowed
Chiranji Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 578
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482
High Courts14 May 1985Allowed
Narendra Kumar Tyagi Vs Rajasthan State Co-operative Tribunal and Others
Rajasthan High Court · (1985) RLW 404 : (1985) 2 WLN 75
Constitution of India, 1950 — Article 311
High Courts14 May 1985Allowed
Municipal Board Vs David Aurther
Rajasthan High Court · (1985) RLW 538 : (1985) 2 WLN 93
Rajasthan Land Acquisition Act, 1953 — Section 18, 18(1)
High Courts14 May 1985
Shree Rajasthan Syntex Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 23 ELT 329
High Courts13 May 1985Allowed
Bheru Vs Ghasi Lal and Another
Rajasthan High Court · (1986) RLW 62 : (1986) 1 WLN 167
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts11 May 1985Dismissed
Anand Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1985) WLN 265
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482
High Courts10 May 1985
State of Rajasthan Vs Kalyan Sahai and Others
Rajasthan High Court · (1987) RLW 333 : (1985) 2 WLN 54
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 May 1985Allowed
Smt. Koka Devi Vs Smt. Sarjoo Devi and Others
Rajasthan High Court · (1986) RLW 91 : (1986) 1 WLN 45
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 May 1985Dismissed
Sobhag Mal Jain Vs Mool Chand Vaish
Rajasthan High Court · (1985) WLN 212
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
High Courts08 May 1985
Raghu Nath and Munir Vs Jamaluddin and Others
Rajasthan High Court · (1986) RLW 292 : (1986) 1 WLN 795
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts08 May 1985
Nathu Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 413 : (1985) WLN 599
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 May 1985Dismissed
Gram Panchayat Vs Bala Prasad (dead) through Banwari Lal and Others
Rajasthan High Court · (1986) 1 WLN 792
High Courts08 May 1985Dismissed
Narain Vs Pratima Shantinathji
Rajasthan High Court · (1985) RLW 675 : (1985) WLN 355
Transfer of Property Act, 1882 — Section 106, 107