High Courts07 May 1985
Shiv Ram Sharma Vs Union of India (UOI) and Another
Rajasthan High Court · (1985) 2 WLN 691
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,982 of 2,241
High Courts07 May 1985Dismissed
Dr. Anil Kumar Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 332 : (1985) 1 WLN 697
Constitution of India, 1950 — Article 14, 16
High Courts07 May 1985
Gaje Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 197Customs Act, 1962 — Section 155
High Courts06 May 1985
Jai Chand Kanji and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 51 CTR 272 : (1986) 157 ITR 451 : (1986) 27 TAXMAN 110
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts06 May 1985
Commissioner of Income Tax Vs Green Roadways
Rajasthan High Court · (1985) 48 CTR 318 : (1985) 154 ITR 639 : (1985) 23 TAXMAN 563
Income Tax Act, 1961 — Section 37(1), 37(2A)
High Courts06 May 1985
Commissioner of Income Tax Vs Shree Eklingji Trust
Rajasthan High Court · (1985) 155 ITR 383 : (1985) RLW 471 : (1985) 1 WLN 576
Income Tax Act, 1961 — Section 11, 12, 13, 13(3), 154
High Courts06 May 1985Dismissed
Sohanlal Basant Kumar Vs Umraomal Chopra
Rajasthan High Court · (1985) RLW 614 : (1985) 1 WLN 791
Partnership Act, 1932 — Section 4, 58, 59, 63, 65
High Courts03 May 1985
Rasoolji Buxji Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 50 CTR 215 : (1986) 158 ITR 768 : (1985) 23 TAXMAN 594
Income Tax Act, 1961 — Section 246(2), 271(1)
High Courts03 May 1985Dismissed
Kamal Singh Vs Union of India (UOI)
Rajasthan High Court · AIR 1986 Raj 28 : (1985) RLW 398 : (1985) 2 WLN 58
Rajasthan High Court of Judicature Rules, 1952 — Rule 72
High Courts03 May 1985Dismissed
State of Rajasthan Vs Suraj Bhan
Rajasthan High Court · (1986) RLW 75 : (1986) 1 WLN 165
High Courts02 May 1985
Ram Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 649
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 234
High Courts01 May 1985
Bombay Motors Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 157 ITR 623
Income Tax Act, 1961 — Section 256(2), 36(1), 37
High Courts01 May 1985Dismissed
Rajasthan State Electricity Board, Jaipur Vs Shiv Charan Lal Vaish
Rajasthan High Court · (1987) 1 ACC 79 : AIR 1986 Raj 176 : (1986) RLW 86 : (1986) 1 WLN 51
Civil Procedure Code, 1908 (CPC) — Section 100Electricity (Supply) Act, 1948 — Section 18, 42
High Courts01 May 1985
Janki Devi Bajaj Seva Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 48 CTR 321 : (1985) 154 ITR 445 : (1985) 23 TAXMAN 195
Income Tax Act, 1961 — Section 11
High Courts30 Apr 1985Allowed
Kalyan Sahay Vs Madan Lal (died) now represented by Lrs. Niranjan Lal, Smt. Asha, Mst. Gulab, Smt. Urmila and Others
Rajasthan High Court · (1985) RLW 701 : (1986) 1 WLN 131
Limitation Act, 1963 — Article 65
High Courts30 Apr 1985Allowed
Rampuria Ice Factory Vs The State Of Rajasthan
Rajasthan High Court · (1985) 1 WLN 765
Constitution of India, 1950 — Article 226
High Courts29 Apr 1985
Damo Vs State of Rajasthan
Rajasthan High Court · AIR 1985 Raj 230 : (1985) 2 RCR(Criminal) 393 : (1985) RLW 374 : (1985) 2 WLN 182
Constitution of India, 1950 — Article 14, 21, 39Rajasthan High Court of Judicature Rules, 1952 — Rule 68
High Courts26 Apr 1985
Green Roadways Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 23 TAXMAN 16
Income Tax Act, 1961 — Section 256(1), 260(2), 27(2B), 37(2B)
High Courts26 Apr 1985Allowed
Sher Mohammed Vs Roshan
Rajasthan High Court · (1987) WLN 58
Criminal Procedure Code, 1973 (CrPC) — Section 125, 421, 482Penal Code, 1860 (IPC) — Section 217Police Act, 1861 — Section 2
High Courts26 Apr 1985Allowed
Smt. Bhagwati Devi Vs Jai Prakash Vishwakarma
Rajasthan High Court · (1986) RLW 87 : (1986) 1 WLN 49
Transfer of Property Act, 1882 — Section 106