High Courts22 Apr 1985
Commissioner of Wealth-tax Vs Vardhichand Pannalal
Rajasthan High Court · (1986) 159 ITR 194
Wealth Tax Act, 1957 — Section 27
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,984 of 2,241
High Courts22 Apr 1985
Commissioner of Income Tax Vs Ratan Chand Samir Mal
Rajasthan High Court · (1985) 48 CTR 322 : (1985) 154 ITR 399 : (1985) 23 TAXMAN 268
Income Tax Act, 1961 — Section 256(1), 256(2), 37(3)Income Tax Rules, 1962 — Rule 6B
High Courts19 Apr 1985
Commissioner of Income Tax Vs Sohan Sankhla
Rajasthan High Court · (1986) 157 ITR 437
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts19 Apr 1985Allowed
Bagh Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 428 : (1985) 1 WLN 392
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 319, 482Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 467
High Courts19 Apr 1985
Commissioner of Income Tax Vs Anand Gum Industries
Rajasthan High Court · (1986) 54 CTR 17 : (1985) 154 ITR 680
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts18 Apr 1985Allowed
Thekedar Roopa Vs Shah Achalmal
Rajasthan High Court · (1985) WLN 178
Stamp Act, 1899 — Section 36
High Courts18 Apr 1985Allowed
Shiv Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 49
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts18 Apr 1985
Ladu Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 333
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 380
High Courts17 Apr 1985
Commissioner of Income Tax Vs Pradyuman Kumar Kachhawa, Smt. Shushila Devi, Yaswant Singh and Mahendra Singh
Rajasthan High Court · (1986) 54 CTR 25 : (1985) 156 ITR 105 : (1985) RLW 445 : (1985) 1 WLN 570
Income Tax Act, 1961 — Section 52(2)
High Courts17 Apr 1985
Chaganlal Automobiles Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 49 CTR 54 : (1985) 156 ITR 58 : (1985) RLW 421 : (1985) 1 WLN 679
Income Tax Act, 1961 — Section 32
High Courts17 Apr 1985
Smt. Santra Bai and Vs Prahlad and Others, etc. etc.
Rajasthan High Court · (1985) 2 ACC 1 : AIR 1986 Raj 101 : (1986) 59 CompCas 714 : (1985) RLW 354 : (1985) 2 WLN 240
Motor Vehicles Act, 1939 — Section 95(1)Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 133
High Courts16 Apr 1985Allowed
Narain Singh Vs D.D.O. Pali and Others
Rajasthan High Court · AIR 1985 Raj 211 : (1985) 2 WLN 636
Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 12(5)
High Courts15 Apr 1985
Smt. Tara Vs Kapilmuni
Rajasthan High Court · (1985) 2 WLN 277
Hindu Marriage Act, 1955 — Section 13, 13A, 23
High Courts15 Apr 1985
Commissioner of Income Tax Vs Smt. Kamla Devi Khajanchi and Others
Rajasthan High Court · (1986) 51 CTR 246 : (1986) 157 ITR 367
Income Tax Act, 1961 — Section 10(3), 256, 256(1), 256(2)
High Courts15 Apr 1985
Mohammad Arif and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 668
Penal Code, 1860 (IPC) — Section 134, 299, 302, 304, 323
High Courts15 Apr 1985
Commissioner of Income Tax Vs Swaroop Chand Kojuram Barmer
Rajasthan High Court · (1986) 54 CTR 104 : (1985) 154 ITR 660 : (1987) 33 TAXMAN 50
Income Tax Act, 1961 — Section 186(1), 256
High Courts15 Apr 1985
Bhonra Vs Sonia and Another
Rajasthan High Court · (1985) 2 WLN 684
Rajasthan Panchayat Act, 1953 — Section 24
High Courts11 Apr 1985Allowed
National Insurance Co. Ltd., Kota Vs Mst. Kasturi and Others
Rajasthan High Court · (1986) 1 ACC 298 : (1986) ACJ 236 : AIR 1985 Raj 224 : (1985) RLW 505 : (1985) 2 WLN 459
Motor Vehicles Act, 1939 — Section 95(2)
High Courts11 Apr 1985Allowed
Mani Ram and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 52
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts10 Apr 1985
Banne Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 392