High Courts25 Mar 1985Dismissed
Ganesh Ram Vs Collector and Others
Rajasthan High Court · (1985) RLW 329 : (1985) 1 WLN 591
Rajasthan Land Revenue Act, 1956 — Section 239
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,986 of 2,241
High Courts25 Mar 1985Allowed
Hazari Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 578
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306
High Courts25 Mar 1985Allowed
Hazarilal and Banwarilal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 306
High Courts22 Mar 1985Allowed
Prem Chand Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 646
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Mar 1985Allowed
Sampati Lal and Others Vs Hari Singh and Others
Rajasthan High Court · (1985) 2 ACC 467 : AIR 1985 Raj 174 : (1985) RLW 220 : (1985) 1 WLN 641
Motor Vehicles Act, 1939 — Section 110ASuccession Act, 1925 — Section 306
High Courts19 Mar 1985
Ganpati Lal and Others Vs Hhri Singh and Others
Rajasthan High Court · (1986) 1 ACC 312
Succession Act, 1925 — Section 306
High Courts18 Mar 1985Dismissed
Mohammed Bux Vs Bashir Mohammed and Others
Rajasthan High Court · (1985) 2 WLN 665
High Courts14 Mar 1985Dismissed
National Insurance Co. Ltd. Vs Narain Das Mehta and Others
Rajasthan High Court · (1986) ACJ 919 : (1986) WLN 335
Motor Vehicles Act, 1988 — Section 95
High Courts14 Mar 1985
Rajasthan State Road Transport Corporation and Another Vs Gyan Prakash Bhargava
Rajasthan High Court · (1985) 2 ACC 230 : (1985) ACJ 717
High Courts13 Mar 1985Allowed
The State of Rajasthan and Others Vs Shri Prageshwar Tiwari and Others
Rajasthan High Court · (1985) RLW 561 : (1985) 1 WLN 237
Constitution of India, 1950 — Article 216, 233Government of India Act, 1935 — Section 101, 296Representation of the People Act, 1951 — Section 86
High Courts13 Mar 1985
Ajeet Singh Vs The State
Rajasthan High Court · (1985) WLN 38
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 Mar 1985
COMMISSIONER OF WEALTH TAX Vs B. T. AGARWAL.
Rajasthan High Court · (1985) 49 CTR 52
Wealth Tax Act, 1957 — Section 4(1A), 5(1)(iv)
High Courts11 Mar 1985
Shakti Enterprises Vs Employees State Insurance Corporation
Rajasthan High Court · (1985) 2 WLN 360
Employees State Insurance Act, 1948 — Section 2, 40, 72, 75
High Courts11 Mar 1985Allowed
Suresh Chand Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 326
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Mar 1985Allowed
Ajaib Singh and Co. Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 66
High Courts01 Mar 1985
L.Rs. of Om Prakash : Smt. Maya and Others Vs Mahendra Pal and Others
Rajasthan High Court · (1989) 2 ACC 202
Succession Act, 1925 — Section 306
High Courts28 Feb 1985Allowed
Miss Suraj Bhutra Vs High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (1985) WLN 68
Constitution of India, 1950 — Article 14, 16, 311General Clauses Act, 1897 — Section 16
High Courts27 Feb 1985Dismissed
The University of Jodhpur Vs Mahendra Kewalia
Rajasthan High Court · (1985) WLN 31
High Courts27 Feb 1985
Asgarali Shabab and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) CriLJ 1982 : (1985) RLW 571 : (1985) 1 WLN 230
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts27 Feb 1985Allowed
Kewal Kumari and Another Vs The State of Rajasthan
Rajasthan High Court · (1985) 1 WLN 772
Constitution of India, 1950 — Article 14, 38, 39, 41, 43