High Courts26 Feb 1985
Smt. Parvati @ Kaushalya Vs Chhitarmal
Rajasthan High Court · AIR 1986 Raj 24 : (1985) RLW 352
Succession Act, 1925 — Section 283(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,987 of 2,241
High Courts26 Feb 1985Allowed
S.L. Soni Vs Rajasthan State Mineral Development Corporation Ltd.
Rajasthan High Court · (1985) RLW 272 : (1985) 1 WLN 318
Constitution of India, 1950 — Article 12, 14, 15, 16, 226Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts25 Feb 1985
Smt. Parvati and Kaushlya Vs Chhitarmal
Rajasthan High Court · (1985) 2 WLN 263
Succession Act, 1925 — Section 283
High Courts23 Feb 1985
National Insurance Company Vs Shanti and Others
Rajasthan High Court · (1985) 2 ACC 39 : (1987) ACJ 588
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Feb 1985
Ania Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 638
Penal Code, 1860 (IPC) — Section 75
High Courts22 Feb 1985Dismissed
Ganesh Ram Vs Collector and Others
Rajasthan High Court · (1985) WLN 90
Constitution of India, 1950 — Article 226
High Courts22 Feb 1985
Official Liquidator Vs Pusha Mal Narendra Kumar and Others
Rajasthan High Court · (1986) 1 WLN 148
COMPANIES ACT, 1956 — Section 446, 447, 529Provincial Insolvency Act, 1920 — Section 46
High Courts20 Feb 1985
Murari Lal Vs Gomati Devi and Others
Rajasthan High Court · (1985) 2 ACC 158 : (1986) ACJ 316
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1988 — Section 110D
High Courts19 Feb 1985
Tulsi Lal Manilal Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 154 ITR 665 : (1985) RLW 257 : (1985) 2 WLN 430
Income Tax Act, 1961 — Section 139, 143(3), 144, 146, 246(1)
High Courts19 Feb 1985Dismissed
Basant Rlymers, Alwar Vs State Chemical and Pharmaceuticals Corpn. of India Ltd. and Another
Rajasthan High Court · AIR 1986 Raj 1 : (1985) RLW 231 : (1985) 1 WLN 249
Contract Act, 1872 — Section 124, 126
High Courts15 Feb 1985Dismissed
S. Dangaich Vs Dr. Gayatri Vaish
Rajasthan High Court · (1986) WLN 542
High Courts14 Feb 1985Allowed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 592
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 122, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Feb 1985
Suresh Chand @ Sohanlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 305
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Essential Commodities Act, 1955 — Section 12A
High Courts14 Feb 1985Dismissed
Babulal and Vs Sukhadia University, Udaipur
Rajasthan High Court · AIR 1986 Raj 35 : (1985) RLW 119 : (1985) 1 WLN 523
High Courts14 Feb 1985
Suresh Chand and Others Vs State of Rajasthan
Rajasthan High Court · (1985) CriLJ 1750 : (1985) 2 RCR(Criminal) 44 : (1985) RLW 166
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts14 Feb 1985Allowed
Dharam Chand and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1985) RLW 239 : (1985) 1 WLN 598
Criminal Procedure Code, 1973 (CrPC) — Section 156, 195, 340, 463, 471Penal Code, 1860 (IPC) — Section 120B, 465, 467, 469, 471
High Courts12 Feb 1985
Sirehmal Nawalkha Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 47 CTR 182 : (1985) 156 ITR 714
Gift Tax Act, 1958 — Section 2, 4(1), 4(2)Income Tax Act, 1961 — Section 64Registration Act, 1908 — Section 17
High Courts11 Feb 1985Allowed
Mst. Badami Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 111 : (1985) 1 WLN 519
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 57Penal Code, 1860 (IPC) — Section 380, 447
High Courts08 Feb 1985
The State of Rajasthan Vs Hari Singh
Rajasthan High Court · (1985) RLW 607 : (1985) 1 WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 193, 32, 350, 395, 43Penal Code, 1860 (IPC) — Section 120B, 438