High Courts08 Feb 1985Dismissed
Babu Khan Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 114 : (1985) 1 WLN 500
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 110National Security Act, 1980 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,988 of 2,241
High Courts08 Feb 1985
Commissioner of Income Tax Vs Sukhlal Sohanlal
Rajasthan High Court · (1985) 47 CTR 209 : (1985) 153 ITR 221 : (1985) WLN 197
Income Tax Act, 1961 — Section 187(2)
High Courts08 Feb 1985
Assistant Commercial Taxes Officer Vs Anand Laxmichand and Another
Rajasthan High Court · (1985) 2 WLN 177
Rajasthan Sales Tax Act, 1994 — Section 12, 12(1)
High Courts07 Feb 1985
Commissioner of Income Tax Vs Rajasthan State Co-Operative Bank Ltd.
Rajasthan High Court · (1985) 22 TAXMAN 69
Income Tax Act, 1961 — Section 80P(2)(f), 81(5)
High Courts07 Feb 1985
Smt. Sabita Mohan Nagpal Vs The Commissioner of Income Tax
Rajasthan High Court · (1985) WLN 41
Income Tax Act, 1961 — Section 23, 24
High Courts05 Feb 1985Allowed
Nazir Khan Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 304
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 506
High Courts05 Feb 1985Allowed
Surja Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) RLW 244 : (1985) 1 WLN 604
Criminal Procedure Code, 1973 (CrPC) — Section 209, 226, 228, 278, 323Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts05 Feb 1985Allowed
S.K. Kakkar and Another Vs Yaswant Singh and Another
Rajasthan High Court · (1985) RLW 242 : (1985) 1 WLN 601
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 323, 380, 448, 504
High Courts05 Feb 1985
Mohammed Rafique Vs State of Rajasthan and Another
Rajasthan High Court · (1986) CriLJ 44 : (1985) RLW 208 : (1985) WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482
High Courts05 Feb 1985
Bhedi Lal Kapur Chand Vs State of Rajasthan and Another
Rajasthan High Court · (1985) 2 WLN 449
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 14
High Courts04 Feb 1985
Johny Wilson Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 444 : (1985) 2 WLN 19
Criminal Procedure Code, 1973 (CrPC) — Section 436, 446, 446A, 447Penal Code, 1860 (IPC) — Section 376, 511
High Courts04 Feb 1985Dismissed
Pratap and Others Vs Ratan Lal and Another
Rajasthan High Court · (1985) WLN 617
Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 146, 307, 386Penal Code, 1860 (IPC) — Section 341, 447
High Courts03 Feb 1985
Commissioner of Income Tax Vs Ayodhya Kumari
Rajasthan High Court · (1985) 2 WLN 167
High Courts02 Feb 1985
Rajasthan State Road Transport Corporation Vs Harpyari Devi and Others
Rajasthan High Court · (1986) 1 ACC 57
Motor Vehicles Act, 1988 — Section 2(19)
High Courts02 Feb 1985Dismissed
Ram Ratan Vs State of Rajasthan State of Rajasthan Vs Ram Ratan
Rajasthan High Court · (1985) 2 WLN 639
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 147, 148, 149, 30, 302
High Courts01 Feb 1985Allowed
Jesaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 662
Constitution of India, 1950 — Article 14, 39
High Courts31 Jan 1985Allowed
M.C. Golcha and Another Vs State and Another
Rajasthan High Court · (1985) RLW 196 : (1985) 1 WLN 296
Employees State Insurance Act, 1948 — Section 2, 20, 40, 85, 85A
High Courts31 Jan 1985Dismissed
Rajasthan State Road Transport Corporation Vs Virendrakumar Singh
Rajasthan High Court · AIR 1985 Raj 170 : (1985) 2 WLN 355
Motor Vehicles Act, 1939 — Section 110, 110A, 110A(1)
High Courts31 Jan 1985
Rajasthan State Road Transport Corporation Vs Virendra Kumar Singh
Rajasthan High Court · (1986) 1 ACC 145 : (1986) ACJ 132 : (1985) RLW 264
Motor Vehicles Act, 1939 — Section 110
High Courts30 Jan 1985Dismissed
Bhonrilal Vs The State of Rajasthan
Rajasthan High Court · (1985) RLW 192 : (1985) 1 WLN 332
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7