High Courts30 Jan 1985
Commercial Taxes Officer Vs Uttumal Gagumal
Rajasthan High Court · (1987) 64 STC 428
Rajasthan Sales Tax Act, 1954 — Section 2(p)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,989 of 2,241
High Courts30 Jan 1985
State of Rajasthan Vs Heera and Another
Rajasthan High Court · (1985) 1 WLN 493
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366, 367Penal Code, 1860 (IPC) — Section 302, 324
High Courts30 Jan 1985
State of Rajasthan Vs Heera
Rajasthan High Court · (1985) CriLJ 1153 : (1985) RLW 37
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366, 367Penal Code, 1860 (IPC) — Section 302, 324
High Courts30 Jan 1985
Manaklal Porwal Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 337 : (1985) 155 ITR 648 : (1985) 2 WLN 124
Income Tax Act, 1961 — Section 147, 153
High Courts30 Jan 1985Allowed
Ram Babu and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 200
Penal Code, 1860 (IPC) — Section 342, 420
High Courts30 Jan 1985Allowed
Hazari Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 363
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jan 1985Allowed
Gyarsaya and Others Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 652
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 447
High Courts29 Jan 1985Allowed
Deoki Nandan Kulshreshtha Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 103
High Courts29 Jan 1985Dismissed
Kalya Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 307
Rajasthan Forest (Produce Transit) Rules, 1957 — Rule 9(i), 9(ii)Rajasthan Forest Act, 1953 — Section 77
High Courts29 Jan 1985
A.C.T.O. Vs Poonam Chand Uttamchand
Rajasthan High Court · (1985) RLW 201 : (1985) 1 WLN 329
Rajasthan Sales Tax Act, 1954 — Section 14(4)(A)Rajasthan Sales Tax Rules, 1955 — Rule 2(b), 34
High Courts29 Jan 1985
Kanti Lal Purshottam and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 53 CTR 19 : (1985) 155 ITR 519 : (1986) 2 WLN 357
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts29 Jan 1985Dismissed
Santosh Kumari Vs Virendra Kumar
Rajasthan High Court · (1986) 1 WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13B, 27
High Courts29 Jan 1985
Assistant Commercial Taxes Officer Vs Poonam Chand Uttamchand
Rajasthan High Court · (1986) 63 STC 131
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts28 Jan 1985Allowed
Samarath Lal Joshi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1985) 1 WLN 309
Constitution of India, 1950 — Article 14, 16
High Courts25 Jan 1985Allowed
Smt. Kamla Vs Samast Panch Visha Hummad
Rajasthan High Court · (1985) WLN 40
High Courts25 Jan 1985
Satya Prakash Vs State of Rajasthan
Rajasthan High Court · (1986) 2 ACC 15 : (1987) ACJ 267 : (1985) RLW 161
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Jan 1985Dismissed
State of Rajasthan Vs The Maharaja Shree Umaid Mills Ltd.
Rajasthan High Court · (1985) 1 WLN 745
Civil Procedure Code, 1908 (CPC) — Section 34, 80Contract Act, 1872 — Section 62, 65, 66, 68, 69Limitation Act, 1963 — Section 17
High Courts24 Jan 1985
Madniya Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 641
Criminal Procedure Code, 1973 (CrPC) — Section 360, 60
High Courts24 Jan 1985
Commissioner of Wealth-tax Vs Rani Sajjan Kumari
Rajasthan High Court · (1985) 48 CTR 331 : (1985) 155 ITR 438
Wealth Tax Act, 1957 — Section 14, 15, 17, 18, 19