High Courts19 Dec 1985Dismissed
Puran Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 369 : (1987) WLN 751
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 376
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,961 of 2,241
High Courts19 Dec 1985Allowed
Social Work and Research Centre, Banswara and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1987 Raj 26 : (1986) RLW 179 : (1986) 1 WLN 297
Constitution of India, 1950 — Article 226, 39, 41, 42, 47Evidence Act, 1872 — Section 115
High Courts19 Dec 1985Dismissed
Rajasthan State Electricity Board, Jaipur Vs Dr. Madan P. Joshi
Rajasthan High Court · AIR 1987 Raj 33 : (1986) RLW 63 : (1986) 1 WLN 53
Electricity Act, 1910 — Section 24, 24(1), 25, 37General Conditions of Supply Rules — Rule 24(1), 25
High Courts19 Dec 1985
Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 76 : (1986) 1 WLN 339
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 97, 98Penal Code, 1860 (IPC) — Section 147, 149, 323, 353, 354
High Courts19 Dec 1985
Smt. Ganga Devi and Others Vs Commissioner of Wealth-tax
Rajasthan High Court · (1987) 166 ITR 325
Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts18 Dec 1985Allowed
Smt. Jago Bai and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1985) WLN 539
Limitation Act, 1963 — Section 12
High Courts18 Dec 1985
Gotilal Bhonrilal Vs C.T.O.
Rajasthan High Court · (1987) 63 STC 78
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286
High Courts18 Dec 1985Allowed
Smt. Jagu Bai and Others Vs Board of Revenue and Others
Rajasthan High Court · (1985) WLN 523
Limitation Act, 1963 — Section 12
High Courts17 Dec 1985Dismissed
Thakur Das Bhatia and Another Vs M. P. Meena
Rajasthan High Court · (1986) RLW 199 : (1986) 1 WLN 284
Central Excises and Salt Act, 1944 — Section 35Criminal Procedure Code, 1973 (CrPC) — Section 309, 397, 482Income Tax Act, 1961 — Section 276, 276C, 277
High Courts16 Dec 1985Allowed
Chhagan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 12 : (1985) WLN 521
Rajasthan Municipalities Act, 1959 — Section 300, 65
High Courts16 Dec 1985
Commissioner of Wealth-tax Vs Master Kairas Tarapore
Rajasthan High Court · (1986) 53 CTR 318 : (1987) 163 ITR 311
Wealth Tax Act, 1957 — Section 16A, 17, 27(3)
High Courts16 Dec 1985Dismissed
K.M. Gang Vs Central Bank of India and Others
Rajasthan High Court · (1986) 1 WLN 188
High Courts16 Dec 1985Allowed
Vazir Mohd. and Another Vs Sambhu Singh and Others
Rajasthan High Court · (1986) ACJ 496
Motor Vehicles Act, 1988 — Section 92A
High Courts12 Dec 1985Allowed
Dr. Gurdas Mal Saluja Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 79
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 161
High Courts11 Dec 1985
Pratap Chitrapat Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 559
Income Tax Act, 1961 — Section 187(1), 187(2)
High Courts11 Dec 1985
Jagdish Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 57 : (1986) 1 WLN 256
Constitution of India, 1950 — Article 132, 134, 134ACriminal Procedure Code, 1973 (CrPC) — Section 354, 386, 414, 415Penal Code, 1860 (IPC) — Section 302
High Courts11 Dec 1985Allowed
Rashidan Vs Gafoor
Rajasthan High Court · (1986) 1 RCR(Criminal) 452 : (1986) RLW 56 : (1986) 1 WLN 64
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Dec 1985Allowed
Hotchand Mool Chand Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1987 Raj 154 : (1986) RLW 701 : (1987) 1 WLN 62
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts10 Dec 1985Dismissed
Om Prakash Soni Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 705 : (1986) 2 WLN 220
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8Constitution of India, 1950 — Article 14, 21, 22, 226, 51Customs Act, 1962 — Section 108