High Courts29 Nov 1985Allowed
Ajmer Singh Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 92
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,963 of 2,241
High Courts29 Nov 1985Allowed
Dr. Rajendra Vaishnav Vs Principal S.N. Medical College
Rajasthan High Court · (1985) WLN 353
High Courts29 Nov 1985Allowed
Employees State Insurance Corporation Vs Globe Transport Corporation
Rajasthan High Court · (1986) RLW 384 : (1986) 2 WLN 121
Employees State Insurance Act, 1948 — Section 40, 82, 85B
High Courts29 Nov 1985Dismissed
Hindustan Copper Mazdoor Sangh Vs The Chief Labour Commissioner (C), Ministry of Labour, Government of India and Others
Rajasthan High Court · (1986) 1 WLN 158
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 2, 3, 9
High Courts28 Nov 1985
Chiranji Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 43 : (1986) RLW 53 : (1986) 1 WLN 103
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Nov 1985
Kanhaiya Lal Vs Daya Ram and Others
Rajasthan High Court · (1987) 2 ACC 521
Motor Vehicles Act, 1988 — Section 100D, 92A
High Courts25 Nov 1985
Sarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 145
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts25 Nov 1985
Firm Jamna Ram Kesusingh and Another and National Insurance Co. Ltd. Vs Shanti Devi and Others
Rajasthan High Court · (1986) 1 ACC 544 : (1987) ACJ 369
High Courts25 Nov 1985Dismissed
Chhabil Das Vs Gokul Das Ors.
Rajasthan High Court · (1985) RLW 735 : (1985) 2 WLN 729
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Nov 1985Allowed
Mukh Ram and Another Vs Hardeepsingh
Rajasthan High Court · AIR 1987 Raj 1 : (1986) RLW 137 : (1986) 1 WLN 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A, Order 21 Rule 37, 51
High Courts22 Nov 1985Allowed
Madan Lal Vs Smt. Rama Devi
Rajasthan High Court · (1986) RLW 541 : (1986) 2 WLN 352
Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts21 Nov 1985Allowed
Jeth Mal Vs Jagdish Chand and Another
Rajasthan High Court · (1985) WLN 470
High Courts21 Nov 1985Dismissed
N.K. Mittal Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 372
Constitution of India, 1950 — Article 14, 309
High Courts21 Nov 1985Dismissed
Subh Karan Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 134 : (1986) 1 WLN 279
Criminal Procedure Code, 1973 (CrPC) — Section 167, 300, 468, 482
High Courts21 Nov 1985
Commissioner of Income Tax Vs Hazari Mal Milap Chand Surana
Rajasthan High Court · (1987) 163 ITR 531
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts21 Nov 1985
Commercial Taxes Officer Vs Sakariya Textiles
Rajasthan High Court · (1986) 61 STC 247
Central Excises and Salt Act, 1944 — Section 3Central Sales Tax Act, 1956 — Section 14, 15, 2
High Courts21 Nov 1985Dismissed
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 749 : (1986) 1 WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 173, 174, 190Penal Code, 1860 (IPC) — Section 302, 323, 447
High Courts21 Nov 1985Allowed
Narsingh Ram Vs Uda Ram and Radha Kishan
Rajasthan High Court · (1985) WLN 552
High Courts21 Nov 1985Dismissed
Municipal Board Vs Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (1985) WLN 388
Industrial Disputes Act, 1947 — Section 10, 2, 33C