High Courts10 Nov 1985
Pabudan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 560(1)
Rajasthan Prohibition Act, 1969 — Section 4(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,965 of 2,241
High Courts08 Nov 1985Dismissed
State of Rajasthan Vs Patiya
Rajasthan High Court · (1985) WLN 382
Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 1985
Commercial Taxes Officer Vs Premnath Motors (P.) Ltd.
Rajasthan High Court · (1987) 66 STC 284
Rajasthan Sales Tax Act, 1994 — Section 16(1)(c)
High Courts08 Nov 1985
Assistant Commercial Taxes Officer Vs New Laxmi Engineering and Trolley Works
Rajasthan High Court · (1986) RLW 338 : (1987) 64 STC 375 : (1986) 2 WLN 48
Rajasthan Sales Tax Act, 1994 — Section 4(1)
High Courts07 Nov 1985
Manohar Lal Vs Vijai Lal
Rajasthan High Court · (1986) RLW 127 : (1986) 1 WLN 672
High Courts06 Nov 1985
Ahmad Ali Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 555
Penal Code, 1860 (IPC) — Section 302, 323, 34, 379
High Courts06 Nov 1985Allowed
Dr. Sudhir Kumar Vs Mohan Lal Sukhadia University or The Udaipur University
Rajasthan High Court · (1985) WLN 400
Constitution of India, 1950 — Article 14, 16
High Courts06 Nov 1985Dismissed
Sudhakar Shashtri Vs State and Others
Rajasthan High Court · (1986) 1 WLN 156
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 6
High Courts06 Nov 1985
COMMISSIONER OF INCOME TAX Vs SAKUR AHMED GAFOOR KHAN.
Rajasthan High Court · (1986) 53 CTR 70
Income Tax Act, 1961 — Section 37
High Courts06 Nov 1985
Chhinder Singh Vs State of Rajasthan
Rajasthan High Court · (1987) ACJ 298 : (1986) RLW 161 : (1986) 1 WLN 464
Penal Code, 1860 (IPC) — Section 302, 304A, 34
High Courts06 Nov 1985
Ahamed Ali Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 534
Penal Code, 1860 (IPC) — Section 302, 323, 34, 379
High Courts06 Nov 1985
R.K. Shukla and Another Vs Chief Project Engineer, R.A.P.P.
Rajasthan High Court · (1986) RLW 462 : (1986) 1 WLN 521
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 33
High Courts06 Nov 1985Allowed
Ved Raj and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 609
Constitution of India, 1950 — Article 14
High Courts05 Nov 1985Allowed
Hulas Chandra Vs Union of India (UOI)
Rajasthan High Court · (1985) WLN 407
Constitution of India, 1950 — Article 19
High Courts05 Nov 1985
Additional Commissioner of Income Tax Vs Birdichand Pannalal
Rajasthan High Court · (1987) 163 ITR 576
Income Tax Act, 1961 — Section 260
High Courts05 Nov 1985
Commissioner of Income Tax Vs Birdhi Chand
Rajasthan High Court · (1987) 163 ITR 578
Income Tax Act, 1961 — Section 260(1)
High Courts04 Nov 1985Dismissed
Uka Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 548
Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 1985
Commissioner of Income Tax Vs Shivji Ram Agarwal
Rajasthan High Court · (1986) 52 CTR 274 : (1986) 162 ITR 793 : (1986) 24 TAXMAN 517
Income Tax Act, 1961 — Section 256(2), 64, 64(1)
High Courts04 Nov 1985
Todi Paharmal Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 55 CTR 203 : (1987) 163 ITR 540 : (1985) 2 WLN 772
Income Tax Act, 1961 — Section 139, 77(1), 77(2)
High Courts04 Nov 1985
Surgyan Singh Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 706
Probation of Offenders Act, 1958 — Section 4