COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,966 of 2,241

High Courts01 Nov 1985

Additional Commissioner of Income Tax Vs Curious House and Birdhichand Pannalal Commissioner of Income Tax Vs Birdhichand Pannalal, Curious House and Birdhichand and Sons

Rajasthan High Court · (1987) 163 ITR 573

Income Tax Act, 1961 — Section 185

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High Courts01 Nov 1985

Assistant Commercial Taxes Officer Vs Rajasthan Chemical Corporation

Rajasthan High Court · (1987) 65 STC 356

Rajasthan Sales Tax Act, 1954 — Section 5

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High Courts01 Nov 1985Allowed

Balwant Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1986) RLW 112 : (1986) 1 WLN 325

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Customs Act, 1962 — Section 135Evidence Act, 1872 — Section 165

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High Courts01 Nov 1985

ASSTT. COMMISSIONER OF INCOME TAX Vs CURIOUS HOUSE.

Rajasthan High Court · (1986) 50 CTR 266

Income Tax Act, 1961 — Section 260

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High Courts31 Oct 1985

Jaswant Raj Singhvi Vs The Union of India (UOI) and Others

Rajasthan High Court · (1985) WLN 395

Constitution of India, 1950 — Article 14

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High Courts31 Oct 1985Allowed

Commercial Taxes Officer Vs G.C. Malpani

Rajasthan High Court · (1987) 65 STC 92 : (1986) 1 WLN 508

Rajasthan Sales Tax Act, 1954 — Section 14(4A), 9(3)

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High Courts30 Oct 1985Allowed

Bhim Singh Vs State of Rajasthan

Rajasthan High Court · (1985) WLN 611

Penal Code, 1860 (IPC) — Section 302

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High Courts30 Oct 1985Allowed

Madan Lal Vs Giri Raj

Rajasthan High Court · (1986) 1 WLN 623

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High Courts30 Oct 1985

Miss Mithlesh Kumari Vs State of Rajasthan and Others

Rajasthan High Court · (1985) WLN 357

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High Courts29 Oct 1985

Commissioner of Gift-tax Vs Mannalal Surana

Rajasthan High Court · (1986) 162 ITR 688

Gift Tax Act, 1958 — Section 26(3)

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High Courts29 Oct 1985Allowed

Prem Cables Private Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (1986) 9 ECC 295 : (1986) ECR 533 : (1987) 32 ELT 662

Central Excise Rules, 1944 — Rule 11, 173J

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High Courts29 Oct 1985

Metharam Lekhumal Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 165 ITR 568

Income Tax Act, 1961 — Section 187, 188, 37

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High Courts29 Oct 1985Allowed

Firm Janki Lal Ramdas Vs Mohandas

Rajasthan High Court · (1986) WLN 540

Rajasthan Money Lenders Act, 1963 — Section 2(9)

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High Courts28 Oct 1985Dismissed

Rohitash Kumar Vs Smt. Kiran Devi

Rajasthan High Court · (1985) RLW 655 : (1985) 2 WLN 697

Criminal Procedure Code, 1973 (CrPC) — Section 190, 198, 202, 204, 319Penal Code, 1860 (IPC) — Section 120B, 494

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High Courts28 Oct 1985

Commissioner of Wealth-tax Vs Jagdish Puri

Rajasthan High Court · (1987) 163 ITR 458

Wealth Tax Act, 1957 — Section 17, 27(3)

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High Courts28 Oct 1985Dismissed

Gafoor Ali Vs Mst. Bagum

Rajasthan High Court · (1986) RLW 194 : (1986) 1 WLN 336

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts18 Oct 1985Allowed

Jagdish Chandra Khadgawat Vs State Bank of Bikaner and Jaipur Head Office and Others

Rajasthan High Court · (1985) WLN 367

Constitution of India, 1950 — Article 14, 16, 311Industrial Disputes Act, 1947 — Section 2, 25F, 25G

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High Courts18 Oct 1985Allowed

Smt. Qaiser Jahan Begum Vs Mohd. Ibrahim

Rajasthan High Court · (1986) RLW 74 : (1986) 1 WLN 613

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High Courts18 Oct 1985Allowed

Chaina Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1986) 1 WLN 169

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 379, 411

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High Courts18 Oct 1985Dismissed

Gill Sandhu Haryana Transport Co. Vs State of Rajasthan and Another

Rajasthan High Court · (1985) 2 WLN 481

Constitution of India, 1950 — Article 19, 301

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