High Courts09 Dec 1985
Commissioner of Wealth Tax Vs Smt. Kanchan Devi Golecha
Rajasthan High Court · (1986) 51 CTR 186 : (1987) 163 ITR 550
Wealth Tax Act, 1957 — Section 27(3), 5(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,962 of 2,241
High Courts06 Dec 1985Allowed
Buta Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 378
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 379
High Courts06 Dec 1985
Bhika Ram Vs State
Rajasthan High Court · (1985) WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts06 Dec 1985
Bhanwara Vs State of Rajasthan
Rajasthan High Court · (1985) RLW 747 : (1986) WLN 110
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts06 Dec 1985Dismissed
Dhokal Ram Vs Board of Revenue for Rajasthan
Rajasthan High Court · (1986) RLW 166 : (1986) 1 WLN 40
Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 1985
Ganesh Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 497
Penal Code, 1860 (IPC) — Section 147, 148, 307, 320, 323
High Courts05 Dec 1985Dismissed
Onkar Vs Jeev Raj and Others
Rajasthan High Court · (1985) WLN 542
Penal Code, 1860 (IPC) — Section 323, 447
High Courts05 Dec 1985Dismissed
Jeetmal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Dec 1985Dismissed
Bool Chand Vs Ayodhyalal
Rajasthan High Court · AIR 1987 Raj 36 : (1986) RLW 470 : (1986) 2 WLN 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1 , Order 43 Rule 1(4), Order 6 Rule 18, 100
High Courts05 Dec 1985Allowed
Bheem Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 333Penal Code, 1860 (IPC) — Section 337, 354, 376, 457, 458
High Courts05 Dec 1985Allowed
Daya Shanker Dadhich Vs State of Rajasthan and Another
Rajasthan High Court · (1985) WLN 365
Industrial Disputes Act, 1947 — Section 10, 12, 25F
High Courts05 Dec 1985Allowed
Lehru Lal Vs State of Rajasthan
Rajasthan High Court · (1985) WLN 385
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145, 151, 397
High Courts05 Dec 1985Allowed
Behari Lal Vs State of Rajasthan
Rajasthan High Court · (1985) 2 WLN 737
Penal Code, 1860 (IPC) — Section 100, 300, 307, 308, 334
High Courts04 Dec 1985
Sher Singh and Another Vs State of Rajasthan and Kale Khan
Rajasthan High Court · (1985) WLN 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 322, 323, 327, 34, 376
High Courts03 Dec 1985
SHREE SADUL TEXTILES LTD. (NOW JAGATJIT COTTON TEXTILES MILLS LTD.) Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1987) 62 CTR 75 : (1987) 165 ITR 154
Income Tax Act, 1961 — Section 256, 260, 37
High Courts03 Dec 1985Allowed
Commissioner of Wealth Tax Vs Smt. Kanchan Devi Golecha
Rajasthan High Court · (1986) 24 TAXMAN 756
Wealth Tax Act, 1957 — Section 27, 27(1), 27(3), 5(1)(xxxi), 5(1)(xxxii)
High Courts03 Dec 1985
Shree Sadul Textiles Ltd. (Now Jagatjit Cotton Textiles Mills Ltd.) Vs Commissioner of Income Tax
Rajasthan High Court · (1985) 12 RAJ CK 0001
Income Tax Act, 1961 — Section 37(2B)
High Courts02 Dec 1985
Mamraj Singh Ors. Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 146 : (1986) 1 WLN 404
Criminal Procedure Code, 1973 (CrPC) — Section 193, 199, 323, 407Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 323
High Courts01 Dec 1985
Vimla Srivastava Vs Smt. Rajni Devi Sharma and Others
Rajasthan High Court · (1986) 2 WLN 262
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)(4)
High Courts30 Nov 1985
Gokul Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 68
Penal Code, 1860 (IPC) — Section 323, 325, 4