High Courts17 Jan 1986Allowed
Vijay Singh Vs Ladu Singh and Others
Rajasthan High Court · (1986) WLN 131
Criminal Procedure Code, 1973 (CrPC) — Section 202, 256Penal Code, 1860 (IPC) — Section 200, 256, 323, 341, 448
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,959 of 2,241
High Courts16 Jan 1986Allowed
Smt. Jimani and Others Vs Mohan Lal
Rajasthan High Court · (1986) WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Jan 1986Allowed
Mani Ram Banwarilal and Others Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1987 Raj 73 : (1986) RLW 135 : (1986) 1 WLN 16
Motor Vehicles Act, 1939 — Section 49, 50, 64A
High Courts15 Jan 1986
Siv Narain and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 536
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts15 Jan 1986Dismissed
Ram Narain Vs Dhan Raj
Rajasthan High Court · (1986) WLN 5
Penal Code, 1860 (IPC) — Section 323, 325, 332, 395
High Courts14 Jan 1986
Hardev Singh Sandhu Vs State of Rajasthan and Others
Rajasthan High Court · (1986) CriLJ 1515 : (1986) RLW 96 : (1986) 1 WLN 9
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 200, 202, 482Penal Code, 1860 (IPC) — Section 284, 307, 326, 328, 34
High Courts14 Jan 1986Allowed
Ram Narain Vs Loku Ram and Others
Rajasthan High Court · (1986) RLW 143 : (1986) 1 WLN 6
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 300Penal Code, 1860 (IPC) — Section 109, 494
High Courts14 Jan 1986Allowed
Onkar Singh Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 145
Arms Act, 1959 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 452, 454Penal Code, 1860 (IPC) — Section 302, 307, 332
High Courts14 Jan 1986
Bhanu and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 563
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Jan 1986Dismissed
Sukhi Vs Chandra Sen and Another
Rajasthan High Court · (1986) WLN 580
Transfer of Property Act, 1882 — Section 3
High Courts10 Jan 1986Allowed
State of Rajasthan Vs Dhania
Rajasthan High Court · (1986) RLW 226 : (1986) 1 WLN 408
Criminal Procedure Code, 1973 (CrPC) — Section 313, 386Penal Code, 1860 (IPC) — Section 354, 376
High Courts10 Jan 1986
State of Rajasthan Vs Mohan Lal
Rajasthan High Court · (1986) 2 WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 409
High Courts10 Jan 1986
Moti Lal Bairwa Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 145 : (1986) 1 WLN 287
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 295Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts09 Jan 1986Dismissed
State of Rajasthan Vs Pritam Singh
Rajasthan High Court · (1989) WLN 528
Rajasthan Excise Act, 1950 — Section 54
High Courts09 Jan 1986Allowed
Amolak Chand Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 461
Prevention of Food Adulteration Act, 1954 — Section 14, 16, 19, 7
High Courts09 Jan 1986
Fakrudin Vs Abdul Rahim and Others
Rajasthan High Court · (1986) RLW 389 : (1986) 1 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 302, 397
High Courts09 Jan 1986
Amara Ram Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 515
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Jan 1986
State of Rajasthan and Another Vs Narendra Singh Verma and Others
Rajasthan High Court · (1986) RLW 66 : (1986) 1 WLN 1
Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2(f)
High Courts09 Jan 1986Dismissed
State of Rajasthan Vs Saleem
Rajasthan High Court · (1986) 2 WLN 777
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 205, 220, 235Industrial Disputes Act, 1947 — Section 29, 32
High Courts08 Jan 1986Allowed
Chunnilal Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1986) WLN 272