COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,953 of 2,241

High Courts01 Apr 1986Dismissed

State of Rajasthan Vs Maliva

Rajasthan High Court · (1986) WLN 611

Read judgment

High Courts21 Mar 1986Dismissed

Mod Mal Vs Maheshwari Samaj

Rajasthan High Court · (1986) RLW 343 : (1986) 2 WLN 542

Civil Procedure Code, 1908 (CPC) — Section 151, 47

Read judgment

High Courts21 Mar 1986Allowed

Sriya and Others Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 114

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

Read judgment

High Courts21 Mar 1986Allowed

Manna Lal Vs Mool Chand and Another

Rajasthan High Court · (1986) 1 WLN 480

Evidence Act, 1872 — Section 13, 32

Read judgment

High Courts21 Mar 1986

Chhoti Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 182

Penal Code, 1860 (IPC) — Section 379

Read judgment

High Courts20 Mar 1986Dismissed

Girdhari Lal Vs Prem Prakash

Rajasthan High Court · (1986) 1 WLN 681

Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 299, 63

Read judgment

High Courts20 Mar 1986Dismissed

Umed Singh and Others Vs Chiranji Lal and Another

Rajasthan High Court · (1986) 1 WLN 673

Limitation Act, 1963 — Section 5

Read judgment

High Courts19 Mar 1986Allowed

Kishan Gopal Prabhu Dayal Vs Additional Commissioner of Income Tax

Rajasthan High Court · (1987) 35 TAXMAN 271

Income Tax Act, 1961 — Section 144

Read judgment

High Courts18 Mar 1986Allowed

Smt. Bhagwati Devi and Another Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 658

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 306, 498A

Read judgment

High Courts18 Mar 1986Allowed

Ram Bilas Vs State

Rajasthan High Court · (1988) ACJ 641 : (1986) RLW 493

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338

Read judgment

High Courts18 Mar 1986Dismissed

Laxmi Narain Yadav Vs United India Fire and General Insurance Co. Ltd.

Rajasthan High Court · (1986) 2 WLN 284

Civil Procedure Code, 1908 (CPC) — Section 100

Read judgment

High Courts18 Mar 1986Allowed

Arvind Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1986) RLW 296 : (1986) 1 WLN 610

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146

Read judgment

High Courts14 Mar 1986Allowed

Hukam Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1986) RLW 289 : (1986) 1 WLN 498

Read judgment

High Courts14 Mar 1986Allowed

Gulam Mohinuddin and Another Vs Jalil and Another

Rajasthan High Court · (1987) 2 WLN 591

Read judgment

High Courts13 Mar 1986

Ajayab Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1986) CriLJ 1495 : (1986) RLW 307 : (1986) 1 WLN 550

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

Read judgment

High Courts13 Mar 1986Dismissed

Bhagwan Dass and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1986) 1 WLN 574

Civil Procedure Code, 1908 (CPC) — Section 80

Read judgment

High Courts12 Mar 1986

Zoraster and Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1987) 163 ITR 858

Income Tax Act, 1961 — Section 147, 256(2)

Read judgment

High Courts12 Mar 1986Allowed

Roop Kishore Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 251

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts11 Mar 1986

Ladur Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 599

Penal Code, 1860 (IPC) — Section 380, 457

Read judgment

High Courts11 Mar 1986

Birja Vs State of Rajasthan

Rajasthan High Court · (1986) WLN 256

Penal Code, 1860 (IPC) — Section 376

Read judgment