High Courts15 Apr 1986Allowed
Gulam Abbas Vs New Ganesh Finance Co.
Rajasthan High Court · (1986) 1 WLN 723
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 47, 96Partnership Act, 1932 — Section 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,951 of 2,241
High Courts15 Apr 1986Allowed
Ami Lal Vs Budha
Rajasthan High Court · (1986) RLW 480 : (1986) 1 WLN 712
Rajasthan Tenancy Act, 1955 — Section 5(5)
High Courts15 Apr 1986
Gopi Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 254
Opium Act, 1878 — Section 4, 9
High Courts15 Apr 1986Allowed
Ind Raj Vs Executive Engineer
Rajasthan High Court · (1986) RLW 392 : (1986) 2 WLN 57
Rajasthan Irrigation and Drainage Act, 1954 — Section 21, 23, 24Rajasthan Irrigation and Drainage Rules, 1955 — Rule 4(2)
High Courts14 Apr 1986
Sampat Ram Budhmal Dugar Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 56 CTR 331 : (1987) 164 ITR 178 : (1987) 1 WLN 39
Wealth Tax Act, 1957 — Section 17(1)
High Courts14 Apr 1986Allowed
Angrej Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 165
Criminal Procedure Code, 1973 (CrPC) — Section 439Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 17, 3, 4
High Courts14 Apr 1986
Abhay Kumar and Co., Mehta Vegetables Product, Jagannath Ramgopal and Co., Kailash Mal Chitarmal, Luna Trading Co., Daulat Raj Shyam Sunder, Prasan Chand Sukhraj Mehta, Lunawat Dal Mill, Baktarwar Mal Govind Ram, Chainsukh Parveen Kumar and Padam Chand Mutha and Co. Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) 54 CTR 188 : (1987) 164 ITR 148 : (1986) 63 STC 203
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Section 139, 139(1), 139(2), 142(2A), 271B
High Courts14 Apr 1986Allowed
Syed Walliuddin and Another Vs Mst. Rafiqa Bibi and Another
Rajasthan High Court · (1986) RLW 611 : (1986) 2 WLN 696
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 67, 68Registration Act, 1908 — Section 59, 60
High Courts11 Apr 1986
ADDITIONAL COMMISSIONER OF Income Tax Vs RAJASTHAN STATE WAREHOUSING CORPORATION.
Rajasthan High Court · (1987) 64 CTR 3 : (1987) 167 ITR 694 : (1986) RLW 367 : (1987) RLW 565
Income Tax Act, 1961 — Section 10
High Courts11 Apr 1986Dismissed
State of Rajasthan Vs Son Singh
Rajasthan High Court · (1986) 2 WLN 477
Constitution of India, 1950 — Article 254Essential Commodities Act, 1955 — Section 3, 6, 6A, 6B
High Courts11 Apr 1986
Additional Commissioner of Income Tax Vs Rajasthan State Warehousing Corporation
Rajasthan High Court · (1986) 2 WLN 201
Income Tax Act, 1961 — Section 10(29)
High Courts09 Apr 1986
Ganpat Singh Vs Kailash Shanker and Others
Rajasthan High Court · (1986) 2 WLN 343
Civil Procedure Code, 1908 (CPC) — Section 47, 65Constitution of India, 1950 — Article 133, 134ACriminal Procedure Code, 1973 (CrPC) — Section 115
High Courts09 Apr 1986Dismissed
Salim and Another Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 782
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 162, 167, 190, 309, 392Penal Code, 1860 (IPC) — Section 302
High Courts08 Apr 1986
Smt. Anjani Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 610
Rajasthan Excise Act, 1950 — Section 54(C), 54(D)
High Courts08 Apr 1986Allowed
Narain Vs Kani Bai
Rajasthan High Court · (1987) 1 WLN 51
Civil Procedure Code, 1908 (CPC) — Section 148, 151Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 11
High Courts08 Apr 1986Allowed
Bhom Raj and Another Vs Devi Singh Bhati
Rajasthan High Court · AIR 1987 Raj 24 : (1986) 2 WLN 40
High Courts08 Apr 1986
Roshan and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 715
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts07 Apr 1986
Ram Swaroop and Kanhiya Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 216 : (1986) 2 WLN 404
Penal Code, 1860 (IPC) — Section 307
High Courts07 Apr 1986
Mohan Lal Vs Smt. Radha Kumari and Others
Rajasthan High Court · (1986) 2 WLN 23
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 Apr 1986Dismissed
Abrar Ahmed Vs Mst. Magidan
Rajasthan High Court · (1987) RLW 451 : (1987) 2 WLN 465
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482