High Courts29 Apr 1986Allowed
Kishna and Another Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,950 of 2,241
High Courts29 Apr 1986
Beharilal Ishwardass Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 56 CTR 341 : (1987) 164 ITR 274
Income Tax Act, 1961 — Section 184(7), 185(1), 246
High Courts29 Apr 1986Allowed
Usman Gani Vs Registering Authority (District Transport Officer)
Rajasthan High Court · (1986) WLN 176
Constitution of India, 1950 — Article 226
High Courts29 Apr 1986Allowed
Smt. Budhwant Kaur Vs Rawat Singh and Others
Rajasthan High Court · AIR 1988 Raj 1 : (1987) 1 WLN 253
Rajasthan Minor Mineral Concession Rules, 1977 — Rule 14Succession Act, 1925 — Section 370, 372, 373, 383
High Courts28 Apr 1986Allowed
Smt. Rameshwari Devi Vs Smt. Gunwanti
Rajasthan High Court · (1986) WLN 200
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 151Succession Act, 1925 — Section 195, 197, 198, 278
High Courts28 Apr 1986
Commissioner of Income Tax Vs Tyaryamal Balchand
Rajasthan High Court · (1987) 65 CTR 328 : (1987) 165 ITR 453
Income Tax Act, 1961 — Section 143(3), 256(2), 68
High Courts26 Apr 1986
Vibha Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 285
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 326
High Courts26 Apr 1986Allowed
Mahaveer Prasad Vs Manmohan and Others
Rajasthan High Court · (1986) WLN 147
Motor Vehicles Act, 1939 — Section 92A, 95, 96
High Courts25 Apr 1986Dismissed
State of Rajasthan Vs Prem Singh
Rajasthan High Court · (1986) WLN 612
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts24 Apr 1986Dismissed
Syed Asrar Ahmed Vs Bhanwar Lal and Others
Rajasthan High Court · (1986) WLN 561
Limitation Act, 1963 — Article 136
High Courts24 Apr 1986Allowed
Megh Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 255
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts23 Apr 1986Allowed
Pyara Singh Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 517 : (1986) WLN 340
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts23 Apr 1986Dismissed
Giriraj Prasad Sharma Vs University of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 107
Advocates Act, 1961 — Section 49
High Courts23 Apr 1986Allowed
Nand Kishore Vs Budhram
Rajasthan High Court · (1986) WLN 576
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts21 Apr 1986Allowed
Hari Industries Vs Roshan Lal Kothari and Others
Rajasthan High Court · (1986) RLW 407 : (1986) 2 WLN 275
Motor Vehicles Act, 1939 — Section 110A(1)(aa)
High Courts17 Apr 1986Dismissed
Shiv Charan Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (1986) WLN 122
High Courts17 Apr 1986
Kewal Ram Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 331 : (1986) WLN 674
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Apr 1986
Arjun Singh Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 610 : (1986) RLW 653 : (1986) RLW 653
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302
High Courts17 Apr 1986
Mehta Vharity Trust and Others Vs Gulam Rasool and Others
Rajasthan High Court · (1986) 2 WLN 433
Rajasthan Public Trusts Act, 1959 — Section 21, 22
High Courts15 Apr 1986
Kalyan Singh Vs James S. Ram
Rajasthan High Court · (1987) 2 WLN 171
Civil Procedure Code, 1908 (CPC) — Section 115