High Courts20 May 1986
Shadi Lal and Others Vs Poona and Others
Rajasthan High Court · (1986) 2 WLN 770
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,948 of 2,241
High Courts19 May 1986Allowed
Kailash Chandra Vs The Director, National Institute of Ayurveda and Another
Rajasthan High Court · (1986) WLN 565
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts19 May 1986
Prahlad and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 379
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts19 May 1986Dismissed
Sah Sanjeev Kumar Vs Inspector, Factories and Boilers
Rajasthan High Court · (1987) RLW 313 : (1987) WLN 673
Factories Act, 1948 — Section 34, 41, 60, 88, 92
High Courts17 May 1986Allowed
Ahmed Yarkhan Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 608
Criminal Procedure Code, 1973 (CrPC) — Section 167, 4, 437, 473Customs Act, 1962 — Section 104, 135Foreign Exchange Regulation Act, 1973 — Section 35, 61
High Courts15 May 1986
Yaqoob Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 463
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 302
High Courts15 May 1986Allowed
Om Prakash and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) RLW 306 : (1987) 2 WLN 661
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 482
High Courts14 May 1986Allowed
Babu Maulana and Others Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 629 : (1986) 2 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145, 156, 157, 32, 8Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 302
High Courts14 May 1986
Gopal Lal Dhamani Vs Income Tax Officer
Rajasthan High Court · (1988) 172 ITR 456 : (1986) RLW 655 : (1986) 2 WLN 204
Income Tax Act, 1961 — Section 276C, 277
High Courts14 May 1986Allowed
Prahladi Devi and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 113
Constitution of India, 1950 — Article 254
High Courts13 May 1986Dismissed
Sankal Chand Vs Vardhi Chand and Another
Rajasthan High Court · (1986) WLN 163
Partnership Act, 1932 — Section 45
High Courts13 May 1986Allowed
Ganga Ram Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 157
Penal Code, 1860 (IPC) — Section 354, 376
High Courts13 May 1986
Kakka Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 136
Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 452Probation of Offenders Act, 1958 — Section 4
High Courts13 May 1986Allowed
Kishan Lal Yadav Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · AIR 1987 Raj 153 : (1986) RLW 366 : (1986) 2 WLN 197
Electricity Act, 1910 — Section 22
High Courts13 May 1986
Bhagwan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 546
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 324
High Courts12 May 1986Dismissed
Roop Chand Maheshwari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 577
Constitution of India, 1950 — Article 226
High Courts12 May 1986Dismissed
Atar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 707
Criminal Procedure Code, 1973 (CrPC) — Section 173, 175, 202, 210Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 May 1986Allowed
Smt. Chandra Kala Vs Smt. Jeewani
Rajasthan High Court · (1987) RLW 301 : (1987) 2 WLN 415
Constitution of India, 1950 — Article 246
High Courts09 May 1986Dismissed
Hemchand Vs Karilal
Rajasthan High Court · AIR 1987 Raj 117 : (1986) RLW 346 : (1986) 2 WLN 44
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1963 — Section 22
High Courts08 May 1986Dismissed
Rama Kishan Goyal Vs Project Officer-cum-Secretary, Nagaur Sahkari Bhomi Vikash Bank Limited and Others
Rajasthan High Court · (1986) WLN 174