High Courts08 May 1986
Gulab Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) CriLJ 495 : (1986) RLW 607 : (1986) 2 WLN 725
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,949 of 2,241
High Courts08 May 1986
Munna Vs State of Rajasthan
Rajasthan High Court · (1987) CriLJ 1399 : (1986) 2 WLN 247
Penal Code, 1860 (IPC) — Section 324
High Courts08 May 1986Dismissed
Bhoor Singh Vs District Judge and Others
Rajasthan High Court · (1986) WLN 186
High Courts08 May 1986Dismissed
Shanker Lal and Another Vs Rajasthan Co-operative Dairy Federation Limited Unit and Another
Rajasthan High Court · (1986) WLN 188
High Courts08 May 1986Dismissed
Bhanwar Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 121
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28(A)
High Courts07 May 1986Dismissed
Dhanna Lal (Now Smt. Meera Devi and Others) Vs Chhagan Lal and Others
Rajasthan High Court · (1987) RLW 326 : (1987) WLN 697
Provincial Insolvency Act, 1920 — Section 41, 42, 43, 53, 54
High Courts07 May 1986
Income Tax Officer Vs Income Tax Appellate Tribunal and Another
Rajasthan High Court · (1987) 168 ITR 809
Income Tax Act, 1961 — Section 254(2)
High Courts07 May 1986
Commissioner of Income Tax Vs Ruby Trading Co. (P.) Ltd.
Rajasthan High Court · (1987) 64 CTR 72 : (1988) 172 ITR 21 : (1987) 32 TAXMAN 500
Income Tax Act, 1961 — Section 256(2), 263, 45, 46, 46(2)
High Courts07 May 1986Dismissed
Flourite Mines Mazdoor Sangh Vs Rajasthan State Mineral Development Corporation Limited
Rajasthan High Court · (1986) WLN 138
Constitution of India, 1950 — Article 12
High Courts07 May 1986
Income Tax Officer Vs Income Tax Appellate Tribunal
Rajasthan High Court · (1987) 31 TAXMAN 330
Income Tax Act, 1961 — Section 133A, 254, 254(2)
High Courts06 May 1986Allowed
Ganga Lahari Vs Har Narain and Others
Rajasthan High Court · (1986) WLN 577
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 126, 128
High Courts05 May 1986Allowed
Gopi Chand Maheshwari Vs Surendra Finance Company and Others
Rajasthan High Court · (1986) 2 WLN 332
Arbitration Act, 1940 — Section 29, 34, 37, 39Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 3
High Courts05 May 1986
Gopi Chand Maheshwari Vs Gendi Lal Surendra Finance Co. and Others
Rajasthan High Court · (1987) 1 WLN 389
Arbitration Act, 1940 — Section 29, 30, 34, 37, 39Limitation Act, 1963 — Section 3
High Courts04 May 1986
Rajasthan State Road Transport Corporation Vs Dr. O.P. Gupta and Others Dr. Ram Singh and Others Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1987) 2 ACC 495 : (1988) ACJ 527
High Courts02 May 1986Dismissed
Municipal Council Vs Rodu Lal
Rajasthan High Court · (1986) 2 WLN 199
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts02 May 1986Allowed
Mohd. Abdul Latif Shah Vs Nasir Khan and Others
Rajasthan High Court · (1987) 1 WLN 377
Limitation Act, 1963 — Section 5
High Courts02 May 1986Dismissed
Rastriya Gypsum Majdoor Sangh Vs Union of India (UOI) and Others
Rajasthan High Court · (1986) WLN 189
Industrial Disputes Act, 1947 — Section 24, 25N
High Courts01 May 1986
COMMISSIONER OF INCOME TAX Vs PURKHA RAM.
Rajasthan High Court · (1986) 56 CTR 264
Income Tax Act, 1961 — Section 139, 271
High Courts01 May 1986Allowed
Maharaj Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 137
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts30 Apr 1986Allowed
Chote Lal Vs Kalyan Prasad and Others
Rajasthan High Court · AIR 1987 Raj 75 : (1986) RLW 363 : (1986) 2 WLN 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, 115