High Courts10 Jul 1986
Gem Palace Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 07 RAJ CK 0056
Income Tax Act, 1961 — Section 256(2), 68
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,946 of 2,241
High Courts10 Jul 1986
Naniya Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 332
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 341
High Courts10 Jul 1986Allowed
Hukma and Others Vs Narendra Kanwar and Others
Rajasthan High Court · (1986) WLN 642
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Jul 1986Dismissed
Shankaria Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 452
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 456, 458
High Courts09 Jul 1986Dismissed
State of Rajasthan Vs Ramesh Kumar
Rajasthan High Court · (1986) 2 WLN 517
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 7
High Courts09 Jul 1986Dismissed
Ratan Lal Sharma Vs The Secretary to the Government, Forest Department and Others
Rajasthan High Court · AIR 1987 Raj 129 : (1986) 2 WLN 651
Forest (Conservation) Act, 1980 — Section 2
High Courts09 Jul 1986Dismissed
Smt. Bhonri and Others Vs Shambhu Nath and Others
Rajasthan High Court · AIR 1987 Raj 180 : (1986) 2 WLN 653
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Jul 1986Dismissed
Badri Lal Vs Smt. Suraj Kanwar (deceased) represented by Ghasi Lal
Rajasthan High Court · (1986) RLW 597 : (1986) 2 WLN 682
Evidence Act, 1872 — Section 68, 70, 71Succession Act, 1925 — Section 63
High Courts08 Jul 1986
Radha Kishan Sharma and Others Vs Rajasthan Financial Corporation and Another
Rajasthan High Court · (1986) 2 WLN 561
Apprentices Act, 1961 — Section 22Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2
High Courts04 Jul 1986Dismissed
Lodha Fabrics and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 68 STC 145
Constitution of India, 1950 — Article 14, 226
High Courts03 Jul 1986Dismissed
Commissioner of Income Tax Vs Jaipur Mineral Development Syndicate (P.) Ltd.
Rajasthan High Court · (1987) 31 TAXMAN 294
Income Tax Act, 1961 — Section 256(2)
High Courts03 Jul 1986
Gudmal Matoliram Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 170 ITR 66
Income Tax Act, 1961 — Section 184(7), 246
High Courts03 Jul 1986
Commissioner of Income Tax Vs Fejmal Rajmal Chhabra
Rajasthan High Court · (1986) 07 RAJ CK 0046
Income Tax Act, 1961 — Section 256(2), 37, 37(1)
High Courts02 Jul 1986
Additional Commissioner of Income Tax Vs Rajasthan Charity Trust
Rajasthan High Court · (1986) 07 RAJ CK 0059
Income Tax Act, 1961 — Section 11, 2(15), 43(5)
High Courts02 Jul 1986Dismissed
Phoola Ram Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 435
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 1986Dismissed
Magiya Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 587
Penal Code, 1860 (IPC) — Section 376
High Courts02 Jul 1986
Girraj Prasad and Others Vs Nandoo
Rajasthan High Court · AIR 1987 Raj 184 : (1987) RLW 174 : (1987) 2 WLN 585
Civil Procedure Code, 1908 (CPC) — Section 100, 101Hindu Succession Act, 1956 — Section 14
High Courts02 Jul 1986Partly Allowed
The Lake Palace Hotels and Motels Pvt. Ltd., Udaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1987 Raj 8 : (1986) 2 WLN 444
Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961 — Section 3(4A)
High Courts01 Jul 1986
Commercial Taxes Officer Vs Beecham Ores and Minerals and Another
Rajasthan High Court · (1987) 64 STC 12
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286
High Courts01 Jul 1986Dismissed
Hari Ram and Dana Ram Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 470
Criminal Procedure Code, 1973 (CrPC) — Section 100, 97Penal Code, 1860 (IPC) — Section 323, 324