High Courts29 Jul 1986
Banna Ram Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 408
Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Penal Code, 1860 (IPC) — Section 68, 69
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,944 of 2,241
High Courts29 Jul 1986Dismissed
Chatra Ram Vs Likhma Ram
Rajasthan High Court · (1987) WLN 135
Penal Code, 1860 (IPC) — Section 376
High Courts28 Jul 1986Dismissed
Janki Lal Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 467
Penal Code, 1860 (IPC) — Section 352, 355, 357, 511
High Courts28 Jul 1986
Hanuman Mal Sekhani Vs Commissioner of Wealth-tax
Rajasthan High Court · (1986) 57 CTR 185 : (1987) 168 ITR 364
Wealth Tax Act, 1957 — Section 4(1), 5(1)
High Courts28 Jul 1986Dismissed
Administrator and Secretary, Krishi Upaj Mandi Samiti Vs Judge Labour Court and Others
Rajasthan High Court · (1987) 2 WLN 458
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Jul 1986Dismissed
State of Rajasthan Vs Bhore Lal
Rajasthan High Court · (1986) RLW 740 : (1987) 1 WLN 529
Essential Commodities Act, 1955 — Section 7
High Courts25 Jul 1986
Sohan Lal and Another Vs Bal Swaroop Bal Bhatnagar and Others
Rajasthan High Court · (1986) 07 RAJ CK 0077
Motor Vehicles Act, 1939 — Section 110B, 110CC, 81, 94, 95Rajasthan High Court Ordinance, 1949 — Section 18
High Courts25 Jul 1986Dismissed
Kumbha Ram Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 505
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 1986
Rikhiram Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 485
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Jul 1986Allowed
Bhanwar Lal and Others Vs Avtar Singh
Rajasthan High Court · (1988) 1 RLW 34 : (1986) 2 WLN 593
Civil Procedure Code, 1908 (CPC) — Section 152Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts25 Jul 1986Allowed
Chandra Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 710
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Jul 1986Allowed
Jugraj Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 411
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 1986Allowed
Gujar Mal Vs Bhagirath Mal
Rajasthan High Court · (1986) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts24 Jul 1986Allowed
Rajasthan State Electricity Board Vs Bajrang Lal Khetawat
Rajasthan High Court · AIR 1987 Raj 164 : (1987) RLW 26 : (1986) 2 WLN 665
Electricity Act, 1910 — Section 21, 21(2), 37Electricity Rules, 1956 — Rule 27
High Courts24 Jul 1986Dismissed
State of Rajasthan Vs Munirdeen and Others
Rajasthan High Court · (1986) WLN 606
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 20
High Courts23 Jul 1986
Gopal Krishna Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 376
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts23 Jul 1986Dismissed
Prabhat and Another Vs Board of Revenue and Others
Rajasthan High Court · (1986) RLW 747 : (1986) 2 WLN 680
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14Rajasthan Tenancy Act, 1955 — Section 16
High Courts23 Jul 1986Dismissed
Kalu Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 483
Penal Code, 1860 (IPC) — Section 394, 397
High Courts23 Jul 1986
Commissioner of Income Tax Vs Maharana of Mewar Charitable Foundation
Rajasthan High Court · (1986) 29 TAXMAN 476
Income Tax Act, 1961 — Section 11(1)(a), 256(1), 60, 63
High Courts22 Jul 1986
Commissioner of Income Tax Vs Maharana of Mewar Charitable Foundation
Rajasthan High Court · (1987) 60 CTR 40 : (1987) 164 ITR 439
Income Tax Act, 1961 — Section 11, 11(1)