High Courts22 Aug 1986
Dinesh Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 2 WLN 685
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,942 of 2,241
High Courts21 Aug 1986Allowed
Kana Ram Vs Munsif and Judicial Magistrate, 1st Class and Others
Rajasthan High Court · (1986) RLW 602 : (1986) 2 WLN 658
High Courts21 Aug 1986Allowed
Kalu and Another Vs Chhitar and Others
Rajasthan High Court · AIR 1987 Raj 206 : (1987) RLW 95 : (1986) 2 WLN 671
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts21 Aug 1986
State of Rajasthan Vs Rambaboo and Others
Rajasthan High Court · (1987) WLN 332
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 358Penal Code, 1860 (IPC) — Section 193, 342, 399, 402, 466
High Courts20 Aug 1986
Koja Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 157
Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Aug 1986Dismissed
Mst. Achna Vs State of Rajasthan and Another
Rajasthan High Court · (1986) WLN 597
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts18 Aug 1986Allowed
Miss Anita Mittal Vs Sukhadia University, Udaipur and Another
Rajasthan High Court · AIR 1987 Raj 48 : (1986) RLW 677 : (1986) 2 WLN 743
Constitution of India, 1950 — Article 226
High Courts14 Aug 1986Dismissed
Prem Films Vs Municipal Board and Others
Rajasthan High Court · (1986) WLN 398
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts14 Aug 1986Dismissed
Bhura Lal Vs R.T.A. and Another
Rajasthan High Court · (1986) WLN 396
Motor Vehicles Act, 1988 — Section 68D(3)
High Courts14 Aug 1986
COMMISSIONER OF INCOME TAX Vs ROSHANLAL KASLIWAL.
Rajasthan High Court · (1987) 64 CTR 93 : (1987) 32 TAXMAN 527
Income Tax Act, 1961 — Section 256, 273, 274
High Courts14 Aug 1986
Commissioner of Income Tax Vs Roshanlal
Rajasthan High Court · (1988) 170 ITR 646
Income Tax Act, 1961 — Section 256(2), 273
High Courts14 Aug 1986Dismissed
Dr. (Mrs.) Guneet Makkar Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 469
Constitution of India, 1950 — Article 14
High Courts14 Aug 1986Dismissed
Deepak Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 473
High Courts13 Aug 1986
Ghoomar Cafe and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 2 WLN 748
Cinematograph Act, 1952 — Section 16, 3, 4, 5, 5AConstitution of India, 1950 — Article 19, 5C
High Courts13 Aug 1986Dismissed
Ramavatar Kailash Chand and Co. and Others Vs Smt. Suraj Bai and Another
Rajasthan High Court · AIR 1987 Raj 16 : (1986) RLW 523 : (1986) 2 WLN 294
Evidence Act, 1872 — Section 114Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts12 Aug 1986Allowed
Jai Chand Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 376
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 1, 3, 6, 7General Clauses Act, 1897 — Section 3, 6, 7
High Courts12 Aug 1986
Smt. Satyavati Devi Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 473 : (1986) 2 WLN 526
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts12 Aug 1986Dismissed
Duli Chand Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 380
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Aug 1986Allowed
Roop Narain and Another Vs Avtar Singh and Others
Rajasthan High Court · (1986) 08 RAJ CK 0050
Motor Vehicles Act, 1939 — Section 110CC, 96(2)Rajasthan High Court of Judicature Rules, 1952 — Rule 18