High Courts08 Aug 1986Allowed
Smt. Leela Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 153
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193, 363, 366
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,943 of 2,241
High Courts08 Aug 1986Allowed
Shakoor and Others Vs Jaipur Development Authority, Jaipur and Others
Rajasthan High Court · AIR 1987 Raj 19 : (1986) 2 WLN 298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 9, 141
High Courts08 Aug 1986
Mahesh Dutt Sharma Vs The Rajasthan Path Parivahan Nigam and Others
Rajasthan High Court · (1987) 2 ACC 272
High Courts08 Aug 1986
Commissioner of Income Tax Vs Instrumentation Ltd.
Rajasthan High Court · (1987) 167 ITR 354 : (1987) 1 WLN 580
Income Tax Act, 1961 — Section 256(2)
High Courts08 Aug 1986
Mahesh Dutt Sharma Vs Rajasthan Path Parivahan Nigam and Others
Rajasthan High Court · (1986) WLN 356
High Courts07 Aug 1986
Rajasthan State Road Transport Corporation Vs Jhami Bai Kanhiyalal and Others
Rajasthan High Court · (1987) ACJ 496 : AIR 1987 Raj 68 : (1986) 2 WLN 632
Civil Procedure Code, 1908 (CPC) — Section 35Motor Vehicles Act, 1939 — Section 110A, 110B, 110D
High Courts07 Aug 1986
J.K. Industries Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) 12 ECC 389 : (1987) 10 ECR 307 : (1986) 26 ELT 703 : (1986) 2 WLN 612
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 3, 4Constitution of India, 1950 — Article 299
High Courts06 Aug 1986Dismissed
Bishan Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 64 STC 416
Constitution of India, 1950 — Article 226
High Courts06 Aug 1986Dismissed
State of Rajasthan Vs Sher Singh and Others
Rajasthan High Court · (1986) WLN 354
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Aug 1986Dismissed
Heera Lal Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 403
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 302, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts05 Aug 1986Dismissed
Mangho Shiv Dasani Vs Smt. Mohani
Rajasthan High Court · AIR 1988 Raj 180 : (1987) 1 WLN 6
Divorce Act, 1869 — Section 18, 19Hindu Marriage Act, 1955 — Section 13
High Courts05 Aug 1986
Hassa Mal and Another Vs Jatti Ram and Others
Rajasthan High Court · (1987) 1 ACC 44 : (1986) ACJ 1121
Motor Vehicles Act, 1988 — Section 110B
High Courts04 Aug 1986Allowed
Bhagirath Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 499
Rajasthan Panchayat Act, 1953 — Section 17(2)
High Courts31 Jul 1986Allowed
Smt. Sunita Bali Vs Ashok Bali
Rajasthan High Court · AIR 1987 Raj 79 : (1986) 2 WLN 661
Civil Procedure Code, 1908 (CPC) — Section 23(3)Hindu Marriage Act, 1955 — Section 13, 21A
High Courts31 Jul 1986Allowed
Oriental Agencies Vs Rajputana Stores
Rajasthan High Court · (1987) 2 WLN 175
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts31 Jul 1986
Pabudan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 443
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4B
High Courts29 Jul 1986
State of Rajasthan Vs Mukana Ram
Rajasthan High Court · (1986) WLN 468
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Jul 1986
State of Rajasthan Vs Budh Singh and Others
Rajasthan High Court · (1986) WLN 374
Rajasthan Prohibition Act, 1969 — Section 4(2)