High Courts22 Jul 1986Allowed
Sanwal Ram Vs Hanuman Das and Another Hanuman Das and Another Vs Sanwal Ram
Rajasthan High Court · (1986) WLN 325
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,945 of 2,241
High Courts22 Jul 1986Dismissed
Bhoma Ram Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 128
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts22 Jul 1986Dismissed
Niranjan Lal Vs Nemi Chand and Another
Rajasthan High Court · (1987) 1 WLN 109
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1986Dismissed
Amerjit Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 596
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376
High Courts21 Jul 1986Allowed
Amir Chand Vs Harji Ram and Others
Rajasthan High Court · (1987) 1 WLN 118
Administration of Evacuee Property Act, 1950 — Section 46
High Courts21 Jul 1986Dismissed
Anand Prakash and Others Vs Abdul Kayum and Others
Rajasthan High Court · (1986) RLW 625 : (1986) 2 WLN 627
Industrial Disputes Act, 1947 — Section 15
High Courts18 Jul 1986Allowed
Smt. Lad Bai Vs Kalyan Mal and Others
Rajasthan High Court · (1986) 2 WLN 302
High Courts18 Jul 1986Allowed
Amir Mohammed Vs Gafoor Ahmed Khan
Rajasthan High Court · (1989) 2 WLN 443
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)
High Courts18 Jul 1986
Smt. Ashma Bai and Another Vs Yaqub Ali and Others
Rajasthan High Court · (1986) WLN 400
High Courts18 Jul 1986Allowed
Shyam Sunder Pathak Vs University of Rajasthan and Others
Rajasthan High Court · (1986) WLN 368
High Courts17 Jul 1986Dismissed
Lodha Fabrics Vs State of Rajasthan
Rajasthan High Court · (1987) 10 ECR 590
High Courts17 Jul 1986Dismissed
Suraj Devi Vs Kewal Krishna and Others
Rajasthan High Court · (1987) RLW 23 : (1987) 1 WLN 96
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jul 1986Allowed
E.S.I. Corporation Vs Jaipur Enterprises
Rajasthan High Court · (1987) RLW 131 : (1987) 1 WLN 383
Employees State Insurance Act, 1948 — Section 2, 39, 75
High Courts17 Jul 1986Dismissed
Ratan Chand Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 637
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts15 Jul 1986
Ganga Sahai Vs Suraj Prasad and Others
Rajasthan High Court · AIR 1986 Raj 212 : (1986) RLW 395 : (1986) 2 WLN 72
Constitution of India, 1950 — Article 225, 226Rajasthan High Court of Judicature Rules, 1952 — Rule 363, 375, 54Rajasthan High Court Ordinance, 1949 — Section 44, 44(3), 46
High Courts15 Jul 1986Dismissed
Banwarilal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1987 Raj 115 : (1986) RLW 581 : (1986) 2 WLN 648
Land Revenue Act, 1956 — Section 90ARajasthan Land Acquisition Act, 1953 — Section 3, 4(1)Rajasthan Tenancy Act, 1955 — Section 42, 5
High Courts15 Jul 1986
Lallu Ram Vs Umraolal Sohanlal and Others
Rajasthan High Court · AIR 1987 Raj 3 : (1986) RLW 410 : (1986) 2 WLN 63
Constitution of India, 1950 — Article 225General (Civil) Rules, 1952 — Rule 170Rajasthan High Court of Judicature Rules, 1952 — Rule 160, 163, 164
High Courts14 Jul 1986Allowed
Rajasthan Spinning and Weaving Mills Ltd., Bhilwara Vs Rajasthan Textile Industries, Madanganj and Another
Rajasthan High Court · AIR 1987 Raj 60 : (1986) RLW 538 : (1986) 2 WLN 450
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 7 Rule 14, Order 7 Rule 18, Order 7 Rule 18(2)
High Courts12 Jul 1986
Kanji Vs The State of Rajasthan
Rajasthan High Court · (1996) 2 WLN 527
Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16, 7
High Courts11 Jul 1986Dismissed
Sahib Lal Vs State Bank of Rajasthan
Rajasthan High Court · (1986) 1 WLN 752