High Courts04 Sept 1986Dismissed
Alcobex Metals (P) Ltd. Vs CTO
Rajasthan High Court · (1986) RLW 645 : (1987) 2 WLN 877
Central Sales Tax Act, 1956 — Section 12, 9Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,941 of 2,241
High Courts03 Sept 1986Dismissed
State of Rajasthan Vs Alim and Others
Rajasthan High Court · (1987) 2 WLN 408
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts03 Sept 1986Allowed
Surendra Kumar Vs B.R. Oil Mills and Others
Rajasthan High Court · (1987) ACJ 539 : (1986) RLW 689 : (1987) 1 WLN 8
Evidence Act, 1872 — Section 145
High Courts03 Sept 1986
Santosh Rani and Another and The New India Assurance Co. Ltd. Vs Sheela Rani and Others Sheela Rani and Another Vs Santosh Rani and Others
Rajasthan High Court · (1987) 1 ACC 134 : (1988) ACJ 299
Motor Vehicles Act, 1988 — Section 110D
High Courts02 Sept 1986Allowed
Rajendra Singh Vs Mahendra Singh
Rajasthan High Court · (1986) WLN 492
High Courts02 Sept 1986Allowed
Lalita and Others Vs Devi Sahai and Others
Rajasthan High Court · (1987) ACJ 241
High Courts01 Sept 1986
Murli Investment Company Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 65 CTR 5
Income Tax Act, 1961 — Section 28, 56, 57
High Courts01 Sept 1986Dismissed
Gajan Singh Vs Assistant Collector and Others
Rajasthan High Court · (1986) WLN 522
Rajasthan Tenancy Act, 1955 — Section 183
High Courts01 Sept 1986
Jaipur Udyog Limited Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 65 CTR 2 : (1988) 171 ITR 28 : (1987) 32 TAXMAN 42
Income Tax Act, 1961 — Section 154
High Courts29 Aug 1986Dismissed
Kailash Chandra and Others Vs Smt. Gyarsi Devi and Others
Rajasthan High Court · (1987) 1 WLN 10
Succession Act, 1925 — Section 306
High Courts29 Aug 1986Dismissed
Vinod Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 550
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 307
High Courts29 Aug 1986Dismissed
Smt. Shanti Devi Vs S.T.A.T. and Others
Rajasthan High Court · (1986) WLN 569
Constitution of India, 1950 — Article 136, 226
High Courts28 Aug 1986Dismissed
Nathu Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 755
Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 437, 439, 482Penal Code, 1860 (IPC) — Section 302, 498
High Courts26 Aug 1986
Commissioner of Income Tax Vs Chaturbhuj Bhanwarlal
Rajasthan High Court · (1987) 166 ITR 659 : (1987) 1 WLN 74
Income Tax Act, 1961 — Section 271(1)
High Courts25 Aug 1986Dismissed
Mag Das and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 565 : (1986) 2 WLN 586
Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 379, 427, 447
High Courts25 Aug 1986
R.N. Singh and Others Vs Prem Singh
Rajasthan High Court · (1987) CriLJ 762 : (1987) 1 WLN 3
Penal Code, 1860 (IPC) — Section 166, 202, 304A, 504
High Courts25 Aug 1986Allowed
Dadamchand Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 69
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 154, 169, 173, 195, 482Penal Code, 1860 (IPC) — Section 182, 211, 402, 419
High Courts23 Aug 1986
Umia Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 724 : (1987) 2 WLN 886
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 341
High Courts23 Aug 1986Dismissed
Ganpat Lal Vs Basti Ram
Rajasthan High Court · (1988) WLN 293
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 43 Rule 2
High Courts23 Aug 1986Partly Allowed
Alpha Alloy Steels Pvt. Ltd. and Others Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · AIR 1987 Raj 131 : (1987) RLW 106 : (1987) 1 WLN 485
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 49