High Courts11 Sept 1986
Pratap Cotton Trading Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 57 CTR 297 : (1987) 167 ITR 36
Income Tax Act, 1961 — Section 37(2B)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,940 of 2,241
High Courts11 Sept 1986Allowed
Dr. J.N. Purohit Vs State of Rajasthan and Another
Rajasthan High Court · (1986) 2 WLN 638
Constitution of India, 1950 — Article 311
High Courts10 Sept 1986Allowed
Ishar Das Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 555 : (1986) WLN 496
Rajasthan Panchayat Act, 1953 — Section 27A(1), 69Rajasthan Panchayat and Nyaya Panchayat (General) Rules, 1961 — Rule 12(5)
High Courts10 Sept 1986Allowed
Bul Chand Vs The State of Rajasthan and Another
Rajasthan High Court · (1987) 65 STC 6
Rajasthan Sales Tax Act, 1954 — Section 11B, 17(3), 7AA
High Courts10 Sept 1986Allowed
Bhagirath Vs Ram Prasad and Another
Rajasthan High Court · (1987) RLW 555 : (1987) 2 WLN 626
High Courts10 Sept 1986Allowed
Mala Ram Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 511
Probation of Offenders Act, 1958 — Section 4Rajasthan Prohibition Act, 1969 — Section 4(1)(e)
High Courts09 Sept 1986Allowed
Kailash Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 147
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 380, 411
High Courts09 Sept 1986Allowed
Lokesh Bhardwaj Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Sept 1986Allowed
Bhagwan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 454
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1986Allowed
Dharmender Singh Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 435
Criminal Procedure Code, 1973 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 436
High Courts05 Sept 1986Allowed
Prakash Chand Bhanwar Lal Vs Income Tax Officer
Rajasthan High Court · (1987) 2 WLN 681
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 143, 184, 271, 276, 277Penal Code, 1860 (IPC) — Section 120B, 193, 196, 276C, 420
High Courts05 Sept 1986Allowed
Gyarsilal and Others Vs Murli
Rajasthan High Court · AIR 1987 Raj 109 : (1987) 1 WLN 246
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 214
High Courts05 Sept 1986Allowed
Padam Singh Vs Shobha Lal
Rajasthan High Court · AIR 1988 Raj 100 : (1987) 1 WLN 99
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts05 Sept 1986Allowed
Rewati Raman Sharma Vs B.K. Swami
Rajasthan High Court · (1986) WLN 628
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Sept 1986Allowed
Bhanwar Dan Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 563 : (1986) WLN 626
Penal Code, 1860 (IPC) — Section 411
High Courts05 Sept 1986Allowed
Budhra Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 488
High Courts05 Sept 1986Dismissed
Ram Charan Das Vs State of Rajasthan and Others
Rajasthan High Court · (1986) WLN 665
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 309
High Courts05 Sept 1986
Gurujant Ram Vs State of Rajasthan and Another
Rajasthan High Court · (1987) WLN 399
Rajasthan Tenancy Act, 1955 — Section 175
High Courts04 Sept 1986Allowed
Rajasthan State Road Transport Corporation and Others Vs Dr. O.P. Gupta and Another
Rajasthan High Court · (1987) 1 WLN 385