High Courts18 Sept 1986Allowed
Dr. Hari Kishan Gupta and Others Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 440 : (1987) 2 WLN 630
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Penal Code, 1860 (IPC) — Section 426, 448
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,939 of 2,241
High Courts18 Sept 1986
SHEKHAVATI GENERAL TRADERS LTD. (NOW SHEKHAVATI INVESTMENTS AND GENERAL TRADERS LIMITED) Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1987) 63 CTR 138 : (1987) 167 ITR 116
Income Tax Act, 1961 — Section 256, 80K, 80M
High Courts18 Sept 1986
Mangilal Vijay Kota Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 167 ITR 37
Income Tax Act, 1961 — Section 37(2B)
High Courts18 Sept 1986
Shekhavati General Traders Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 63 CTR 138 : (1987) 167 ITR 116
Income Tax Act, 1961 — Section 80AA, 80M
High Courts18 Sept 1986
Ansari Jewellers Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 64 CTR 286 : (1987) 167 ITR 380
Income Tax Act, 1961 — Section 246
High Courts18 Sept 1986Allowed
Ramu Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts18 Sept 1986
Shabir Khan and Another Vs Mumtaj Khan and Others
Rajasthan High Court · (1986) WLN 521
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Sept 1986Dismissed
E.S.I. Corporation Vs Laxmi Misthan Bhandar
Rajasthan High Court · (1987) 2 WLN 578
Employees State Insurance Act, 1948 — Section 15, 2
High Courts17 Sept 1986
Abdul Wahid Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 534 : (1987) 2 WLN 623
Penal Code, 1860 (IPC) — Section 304A
High Courts15 Sept 1986Dismissed
Union of India (UOI) Vs Harphool
Rajasthan High Court · (1987) 1 WLN 266
Employees Compensation Act, 1923 — Section 3
High Courts15 Sept 1986Allowed
E.S.I. Corporation Vs Jaipur Spinning and Weaving Mills Ltd.
Rajasthan High Court · (1987) RLW 247 : (1987) 2 WLN 333
Employees State Insurance Act, 1948 — Section 75
High Courts15 Sept 1986Allowed
E.S.I. Corporation Vs Indoflex Private Limited
Rajasthan High Court · (1987) 2 WLN 589
Employees State Insurance Act, 1948 — Section 85, 85A, 85B
High Courts12 Sept 1986Allowed
Kripal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 1 WLN 660
Criminal Procedure Code, 1973 (CrPC) — Section 453Penal Code, 1860 (IPC) — Section 411, 494
High Courts12 Sept 1986
Ramja Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 168
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Sept 1986Allowed
R.S.R.T.C. Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 710
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts11 Sept 1986
COMMISSIONER OF INCOME TAX Vs AYURVED SEVASHRAM LTD.
Rajasthan High Court · (1987) 59 CTR 199 : (1986) 29 TAXMAN 522
Income Tax Act, 1961 — Section 256, 40, 40A
High Courts11 Sept 1986Allowed
Hem Raj Vs Heera Lal
Rajasthan High Court · (1986) RLW 595 : (1986) WLN 622
High Courts11 Sept 1986
Darshani Devi and Others Vs Sheo Ram and Others
Rajasthan High Court · (1989) 65 CompCas 353 : (1987) RLW 197 : (1987) 1 WLN 332
Motor Vehicles Act, 1939 — Section 95
High Courts11 Sept 1986Dismissed
State of Rajasthan Vs Bhagwana Ram
Rajasthan High Court · (1986) RLW 607 : (1986) WLN 632
Opium Act, 1878 — Section 9